High Courts15 Apr 1920Dismissed
Anwar Ali Khan and Another Vs Dara Shah Khan and Others
Allahabad High Court · AIR 1920 All 197(1) : (1920) ILR (All) 514
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,721 of 5,023
High Courts15 Apr 1920Allowed
Shah Mehdi Hasan Vs Ismail Hasan and Others
Allahabad High Court · (1920) ILR (All) 517
High Courts15 Apr 1920
Bhagwati Prasad alias Bhagwat Sahai and Others Vs M. Mukand Sarup
Allahabad High Court · AIR 1920 All 206(2) : 56 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts15 Apr 1920
Muhammad Anwar Ali Khan and Others Vs Dara Shah Khan and Others
Allahabad High Court · 56 Ind. Cas. 208
Guardians and Wards Act, 1890 — Section 47
High Courts14 Apr 1920Dismissed
Nawab Haji Mohammad Ismail Khan and Others Vs Musammat Hamidah Khatoon minor through Haji Mohammad Saleh Khan and Others
Allahabad High Court · 64 Ind. Cas. 910
High Courts14 Apr 1920Dismissed
Mewa Lal Vs Emperor
Allahabad High Court · AIR 1920 All 125(1) : 56 Ind. Cas. 64
Penal Code, 1860 (IPC) — Section 211
High Courts14 Apr 1920Dismissed
Muhammad Ismail Khan and Others Vs Hamida Khatun and Bibi Haji Begam and Another
Allahabad High Court · AIR 1920 All 311 : (1920) ILR (All) 509
High Courts14 Apr 1920Allowed
Emperor Vs Ram Baran Singh and Others
Allahabad High Court · (1920) ILR (All) 474
High Courts14 Apr 1920
Radhe Lal Vs Musammat Bindo
Allahabad High Court · AIR 1920 All 195(1) : 56 Ind. Cas. 181
Succession Certificate Act, 1889 — Section 19
High Courts14 Apr 1920
Ram Baran Singh and Others Vs Emperor
Allahabad High Court · AIR 1920 All 169 : 56 Ind. Cas. 239
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439
High Courts13 Apr 1920Dismissed
Lalta Prasad Vs Nasir Khan and Another
Allahabad High Court · AIR 1920 All 148 : 56 Ind. Cas. 179
Transfer of Property Act, 1882 — Section 129
High Courts13 Apr 1920Allowed
S. Fayaz Ali Vs S. Musharraf Ali and Others
Allahabad High Court · AIR 1920 All 74 : 57 Ind. Cas. 72
High Courts13 Apr 1920
Muhammad Junaid Vs Aulia Bibi and Others
Allahabad High Court · AIR 1920 All 323 : (1920) ILR (All) 497
High Courts13 Apr 1920
Tula Ram and Others Vs Tulshi Ram and Others
Allahabad High Court · AIR 1920 All 11 : 60 Ind. Cas. 3
High Courts13 Apr 1920
Muhammad Yaqub Vs Nazir Ahmad and Others
Allahabad High Court · (1920) ILR (All) 504
High Courts13 Apr 1920
Muhammad Junaid Vs Musammat Aulia Bibi and Others
Allahabad High Court · 61 Ind. Cas. 947
High Courts12 Apr 1920
Kunwar Aidal Singh Vs L. Pearey Lal and Others
Allahabad High Court · AIR 1920 All 170(2) : 56 Ind. Cas. 248
High Courts10 Apr 1920Dismissed
Municipal Board Vs Pandit Debi Prasad
Allahabad High Court · AIR 1920 All 182(1) : 58 Ind. Cas. 146