High Courts30 Mar 1920Dismissed
Chhanga Mal Vs Sheo Prasad
Allahabad High Court · AIR 1920 All 167 : 55 Ind. Cas. 965
Contract Act, 1872 — Section 65
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,723 of 5,023
High Courts30 Mar 1920Allowed
Murtaza Khan Vs Lalta Singh
Allahabad High Court · AIR 1920 All 191 : 58 Ind. Cas. 729
High Courts30 Mar 1920Disposed Of
Sheo Prasad Vs Chhanga Mal
Allahabad High Court · (1920) ILR (All) 449
High Courts30 Mar 1920Dismissed
Bohra Bhoj Raj Vs Ram Chandra and Others
Allahabad High Court · AIR 1920 All 16 : (1920) ILR (All) 448 : 55 Ind. Cas. 950
High Courts30 Mar 1920
Azizurrahman Khan Vs Abdulhai Khan and Others
Allahabad High Court · AIR 1920 All 64 : 55 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts30 Mar 1920
Mata Bux Lal Vs Brij Mohan
Allahabad High Court · AIR 1920 All 193(1) : 55 Ind. Cas. 966
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts26 Mar 1920Allowed
Muhammad Hamid-ud-din Vs Fakir Chand and Others
Allahabad High Court · AIR 1920 All 270 : (1920) ILR (All) 437
High Courts26 Mar 1920Dismissed
Ram Kumar Vs Muhammad Yakub and Another
Allahabad High Court · (1920) ILR (All) 445
High Courts26 Mar 1920
Sahu Ram Kumar Vs Mohammad Yakub and Another
Allahabad High Court · AIR 1920 All 202 : 55 Ind. Cas. 976
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts26 Mar 1920
Munshi Muhammad Hamid-Ud-Din Vs Lala Fakir Chand and Others
Allahabad High Court · 58 Ind. Cas. 717
High Courts24 Mar 1920
Shiam Lal Vs Tehariya Lakhmi Chand and Others
Allahabad High Court · AIR 1920 All 124 : 58 Ind. Cas. 278
Limitation Act, 1963 — Article 116(I)
High Courts23 Mar 1920Allowed
Musammat Kampa Devi Vs Kishori Lal and Others
Allahabad High Court · AIR 1920 All 90 : 55 Ind. Cas. 981
Transfer of Property (Validating) Act, 1917 — Section 3
High Courts23 Mar 1920Allowed
Sheonath Singh Vs Munshi Ram
Allahabad High Court · (1920) ILR (All) 433
High Courts23 Mar 1920Allowed
Kishori Lal Vs Kampa Devi and Jagannath and Others
Allahabad High Court · (1920) ILR (All) 430
High Courts23 Mar 1920
Mr. Sheo Nath Singh Vs L. Munshi Ram
Allahabad High Court · AIR 1920 All 153 : 55 Ind. Cas. 941
Provincial Insolvency Act, 1920 — Section 16(2), 16(6)
High Courts22 Mar 1920Dismissed
Maulvi Nazir Hasan Vs Bakhtawar
Allahabad High Court · AIR 1920 All 126 : 56 Ind. Cas. 161
Penal Code, 1860 (IPC) — Section 298, 448
High Courts22 Mar 1920
Mannu Vs Musammat Patia
Allahabad High Court · AIR 1920 All 189(2) : 55 Ind. Cas. 932
High Courts20 Mar 1920Disposed Of
Emperor Vs Sundar
Allahabad High Court · AIR 1920 All 60 : 56 Ind. Cas. 771
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 397
High Courts19 Mar 1920Dismissed
Nanu and Others Vs Mathura Prasad and Others
Allahabad High Court · AIR 1920 All 15 : 58 Ind. Cas. 97