High Courts11 Mar 1920Dismissed
Sri Thakurji Vs Sukhdelo Singh and Others
Allahabad High Court · (1920) ILR (All) 395
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,725 of 5,023
High Courts11 Mar 1920
Har Sahai Mal Vs B. Birj Lal
Allahabad High Court · AIR 1920 All 142(1) : 58 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Section 115Legal Practitioners Act, 1879 — Section 28
High Courts10 Mar 1920Dismissed
Ram Sahai and Others Vs Emperor
Allahabad High Court · AIR 1920 All 217(1) : 55 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts09 Mar 1920Dismissed
Mutsaddi Lal Vs The Bombay, Baroda and Central India Railway Company and the Rohilkhand Kumaun Railway
Allahabad High Court · 58 Ind. Cas. 547
Limitation Act, 1908 — Article 31
High Courts09 Mar 1920Dismissed
Mutsaddi Lal Vs Bombay, Baroda and Central India Railway Company and Another
Allahabad High Court · AIR 1920 All 157 : (1920) ILR (All) 390
High Courts03 Mar 1920Dismissed
Lilawati Kunwar Vs Chote Singh and Others
Allahabad High Court · (1920) ILR (All) 362
High Courts03 Mar 1920
Mata Prasad Vs Emperor
Allahabad High Court · AIR 1920 All 66 : 55 Ind. Cas. 730
Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420
High Courts03 Mar 1920
Manna Singh and Others Vs Emperor
Allahabad High Court · AIR 1920 All 19 : 56 Ind. Cas. 49
Penal Code, 1860 (IPC) — Section 62
High Courts03 Mar 1920
Musammat Lilawati Kuar Vs Chottey Singha and Others
Allahabad High Court · AIR 1920 All 332 : 61 Ind. Cas. 932
High Courts02 Mar 1920Dismissed
Mathura and Another Vs Raghunath Sahai and Another
Allahabad High Court · AIR 1920 All 137 : 58 Ind. Cas. 663
High Courts02 Mar 1920
Katori Kunjra Vs Ajudhia Prasad and Others
Allahabad High Court · AIR 1920 All 253(1) : 58 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 43 Rule 1(j)
High Courts01 Mar 1920Dismissed
Gulabi and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1920 All 232(1) : 58 Ind. Cas. 661
High Courts01 Mar 1920Dismissed
Hashmat Ali Vs Mohan and Others
Allahabad High Court · AIR 1920 All 181 : 55 Ind. Cas. 871
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Mar 1920
Fatema Begam Vs Imdad Ali
Allahabad High Court · AIR 1920 All 249(1) : 58 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts27 Feb 1920Allowed
Chaube Kunjman and Another Vs Chaube Jagannath
Allahabad High Court · AIR 1920 All 50 : 55 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Feb 1920Dismissed
Jagan Nath Vs Kunj Man and Another
Allahabad High Court · (1920) ILR (All) 359
High Courts27 Feb 1920
Jhabboo and Another Vs Emperor
Allahabad High Court · AIR 1920 All 59 : 55 Ind. Cas. 676
Criminal Procedure Code, 1898 (CrPC) — Section 257(1)Criminal Procedure Code, 1898 (CrPC) — Section 257(1)Criminal Procedure Code, 1898 (CrPC) — Section 257(1)
High Courts27 Feb 1920
Jhabbu Vs Emperor
Allahabad High Court · AIR 1920 All 354 : 55 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 244(2)
High Courts27 Feb 1920
Mahadeo Vs Emperor
Allahabad High Court · AIR 1920 All 150 : 58 Ind. Cas. 241
Criminal Procedure Code, 1898 (CrPC) — Section 540Public Gambling Act, 1867 — Section 3