High Courts13 Aug 1920
Bindeshri Dube and Others Vs Emperor
Allahabad High Court · AIR 1920 All 266 : 59 Ind. Cas. 193
Criminal Procedure Code, 1898 (CrPC) — Section 437
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,712 of 5,023
High Courts12 Aug 1920Allowed
The Allahabad Bank Limited Vs Bhagwan Singh
Allahabad High Court · (1921) ILR (All) 220
Civil Procedure Code, 1882 — Section 596Civil Procedure Code, 1908 (CPC) — Section 110
High Courts11 Aug 1920
Thakar Bhagwan Singh Vs Firm Bhawani Das Bhagwan Das
Allahabad High Court · 59 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, 110
High Courts11 Aug 1920
Bhagwan Singh Vs Bhawani Das and Bhagwan Das
Allahabad High Court · AIR 1921 All 270(1) : (1921) ILR (All) 223
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, 110
High Courts11 Aug 1920
Bhagwan Singh Vs The Allahabad Bank Ltd.
Allahabad High Court · AIR 1921 All 270 : 64 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Aug 1920Dismissed
A. Curlender and Others Vs Abdul Hamid and Another
Allahabad High Court · AIR 1921 All 335 : 59 Ind. Cas. 941
Limitation Act, 1963 — Section 19
High Courts10 Aug 1920Dismissed
Abdul Hamid and Others Vs A. Curlender and Others
Allahabad High Court · (1921) ILR (All) 216
Limitation Act, 1963 — Section 19
High Courts07 Aug 1920Disposed Of
Deba Nand Vs Anandmani
Allahabad High Court · AIR 1921 All 346 : (1921) ILR (All) 213 : 59 Ind. Cas. 909
High Courts04 Aug 1920
Lallanji Vs Hukum Singh and Mata Din and Others
Allahabad High Court · (1920) 08 AHC CK 0007
High Courts04 Aug 1920
Hukum Singh Vs Lallunjee and Others
Allahabad High Court · AIR 1921 All 339 : 61 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts03 Aug 1920Allowed
Muhammad Wasi Vs Emperor
Allahabad High Court · AIR 1920 All 309 : 59 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Jul 1920Dismissed
Hargu Lal and Pahladi Lal Vs Purshottam Saran
Allahabad High Court · (1921) ILR (All) 198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Jul 1920
Mohammad Ubed Ullah and Others Vs Mohammad Insha Allah Khan
Allahabad High Court · AIR 1921 All 287 : 61 Ind. Cas. 138
Contract Act, 1872 — Section 131
High Courts30 Jul 1920
Lala Parshottam Saran Vs Lala Hargoolal and Another
Allahabad High Court · AIR 1921 All 214 : 60 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Jul 1920Allowed
Hira Lal Vs Emperor, through Lala Kalyan Mal
Allahabad High Court · AIR 1920 All 218 : 58 Ind. Cas. 927
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts29 Jul 1920Dismissed
Sheodan Kurmi and Others Vs Balkaran Kurmi and Others
Allahabad High Court · AIR 1921 All 337 : 59 Ind. Cas. 116
High Courts29 Jul 1920
Pitam Singh and Others Vs Emperor, through Ajodhia Prasad
Allahabad High Court · AIR 1920 All 215(2) : 58 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 426
High Courts29 Jul 1920
Munna Lal and Others Vs Sadanun Lal and Others
Allahabad High Court · AIR 1920 All 359 : 76 Ind. Cas. 624
High Courts29 Jul 1920Dismissed
Balkaran Kurmi Vs Sheodan Kurmi and Others and Sheobadan Kumaria and Another
Allahabad High Court · (1921) ILR (All) 193
High Courts27 Jul 1920Dismissed
Mollo and Another Vs Ramlal and Others
Allahabad High Court · 58 Ind. Cas. 772