High Courts19 Nov 1920Dismissed
Sheo Das Vs Rama Nand Bharti and Ram Khelawan and Others
Allahabad High Court · (1921) ILR (All) 314
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,710 of 5,023
High Courts18 Nov 1920Disposed Of
Nisar Husain and Others Vs Muhammad Askari
Allahabad High Court · (1921) ILR (All) 311
High Courts18 Nov 1920
S. Mohammad Askari Vs Qazi Syed Nisar Husain alias Munee and Others
Allahabad High Court · AIR 1920 All 149 : 60 Ind. Cas. 901
High Courts18 Nov 1920
Lal Lokpal Singh Vs Emperor
Allahabad High Court · AIR 1921 All 98 : 59 Ind. Cas. 655
High Courts17 Nov 1920Dismissed
Kalu alias Kallan Vs Emperor
Allahabad High Court · 60 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts17 Nov 1920
Reoti Ram Vs Sita Ram
Allahabad High Court · AIR 1921 All 44 : 60 Ind. Cas. 894
High Courts16 Nov 1920Dismissed
Ratan Lal and Another Vs Muhammad Hamidullah Khan
Allahabad High Court · AIR 1921 All 65 : 60 Ind. Cas. 899
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts16 Nov 1920Dismissed
Kanhya Lal Vs Firm Jagannath Pershad, Hanuman Pershad
Allahabad High Court · AIR 1921 All 16 : 60 Ind. Cas. 857
High Courts16 Nov 1920Dismissed
Jagannath Prasad and Hanuman Prasad Vs Kanhaiya Lal
Allahabad High Court · (1921) ILR (All) 305
Civil Procedure Code, 1908 (CPC) — Section 105, 115
High Courts15 Nov 1920Disposed Of
Asa Ram and Others Vs Ram Prasad and Another
Allahabad High Court · (1921) ILR (All) 288
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts15 Nov 1920
Ram Prasad and Another Vs Asa Ram and Others
Allahabad High Court · AIR 1921 All 197(1) : 61 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Nov 1920Dismissed
Syed Madad Ali Vs Sheikh Shamsher Ali
Allahabad High Court · 63 Ind. Cas. 103
North Western Provinces Tenancy Act, 1901 — Section 199
High Courts05 Nov 1920Dismissed
Mohammad Munir-Ud-Din Khan Vs Mahmood Bakhsh and Others
Allahabad High Court · 63 Ind. Cas. 91
Provincial Insolvency Act, 1907 — Section 16(5)
High Courts04 Nov 1920
Babu Lachmi Narain and Another Vs Durg Bijai Singh and Others
Allahabad High Court · AIR 1921 All 397 : 65 Ind. Cas. 365
Uttar Pradesh Court of Wards Act, 1912 — Section 54
High Courts03 Nov 1920
Emperor Vs Janki Prasad and Another
Allahabad High Court · AIR 1921 All 202 : 60 Ind. Cas. 322
Criminal Procedure Code, 1898 (CrPC) — Section 56, 80Penal Code, 1860 (IPC) — Section 225, 353
High Courts29 Oct 1920Disposed Of
Abdus Samad Vs Yusuf
Allahabad High Court · AIR 1921 All 285 : (1921) ILR (All) 281
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts29 Oct 1920
Shaikh Abdus Samad Vs Yusuf
Allahabad High Court · 59 Ind. Cas. 917
Criminal Procedure Code, 1898 (CrPC) — Section 260, 4(o)
High Courts27 Oct 1920Allowed
Raghubar Dayal and Durga Prasad Vs Strauss and Company
Allahabad High Court · (1921) ILR (All) 279
Arbitration Act, 1940 — Section 19
High Courts27 Oct 1920
Strauss and Co. Ld. Vs Raghubar Dayal and Others
Allahabad High Court · AIR 1921 All 275 : 59 Ind. Cas. 784
Arbitration Act, 1940 — Section 19
High Courts26 Oct 1920Disposed Of
Drigbijai Singh Vs Mahadeo Prasad and Habib Ullah
Allahabad High Court · (1921) ILR (All) 272
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46Contract Act, 1872 — Section 72