High Courts20 Dec 1920
Jagdamba Prasad Vs Sri Ram Jankiji Birajman Mandir
Allahabad High Court · (1921) ILR (All) 374
Trusts Act, 1882 — Section 90
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,708 of 5,023
High Courts20 Dec 1920
Sri Ram Jankiji Birajman Mandir through Ganga Dayal Vs Jagdamba Prasad
Allahabad High Court · AIR 1921 All 11 : 61 Ind. Cas. 3
Trusts Act, 1882 — Section 90
High Courts18 Dec 1920Dismissed
Rameshwar Dayal and Others Vs Lal Bahadur and Another
Allahabad High Court · (1921) ILR (All) 345
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts17 Dec 1920Dismissed
Emperor Vs Tilak Rai and Others
Allahabad High Court · (1921) ILR (All) 372
Criminal Procedure Code, 1898 (CrPC) — Section 106, 139
High Courts17 Dec 1920
Tilak Rai and Others Vs Emperor
Allahabad High Court · AIR 1921 All 217 : 60 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts17 Dec 1920
Lalta Prasad Vs Emperor
Allahabad High Court · AIR 1921 All 192 : 61 Ind. Cas. 59
High Courts17 Dec 1920
Ram Ratan Vs Emperor through B. Shiva Shankar Sharma
Allahabad High Court · AIR 1921 All 286(1) : 60 Ind. Cas. 1007
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts16 Dec 1920Allowed
Ratan Singh Vs Pran Sukh
Allahabad High Court · AIR 1921 All 190 : (1921) ILR (All) 368 : 61 Ind. Cas. 44
High Courts16 Dec 1920
Mohammad Shakur Khan and Another Vs Musammat Shahjahan Begam and Others
Allahabad High Court · 63 Ind. Cas. 125
Transfer of Property Act, 1882 — Section 41
High Courts15 Dec 1920Allowed
Musammat Sughra Begam and Others Vs Mohammad Mir Khan
Allahabad High Court · AIR 1921 All 221 : 61 Ind. Cas. 6
High Courts15 Dec 1920Allowed
Muhammad Mir Khan Vs Sughra Begam and Others
Allahabad High Court · (1921) ILR (All) 341
High Courts15 Dec 1920
E.G. Hunter Vs Emperor
Allahabad High Court · 61 Ind. Cas. 238
Penal Code, 1860 (IPC) — Section 497
High Courts14 Dec 1920Dismissed
Koka Mal Vs Chandu Lal and Others
Allahabad High Court · (1921) ILR (All) 334
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1920
Chandu Lal and Others Vs Lala Kokamal
Allahabad High Court · AIR 1921 All 226 : 61 Ind. Cas. 36
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115
High Courts13 Dec 1920Dismissed
Mr. L.A. Puech Vs Musammat Aziz Fatima Bibi and Others
Allahabad High Court · AIR 1921 All 201 : 61 Ind. Cas. 30
High Courts13 Dec 1920
Talib Husain Khan and Others Vs Dukkhu Khan and Others
Allahabad High Court · AIR 1921 All 208(1) : 60 Ind. Cas. 992
High Courts10 Dec 1920Dismissed
Musammat Bakhti Kuar and Others Vs Pandit Ganga Prasad
Allahabad High Court · 63 Ind. Cas. 226
High Courts10 Dec 1920
Lala alias Khacheru Vs Ram Chander and Others
Allahabad High Court · 63 Ind. Cas. 255
High Courts09 Dec 1920Allowed
Bhaiya Bindha Chal and Others Vs Nawal Raj Kuari
Allahabad High Court · AIR 1921 All 404 : 64 Ind. Cas. 927