High Courts15 Jan 1921Allowed
Musammat Said-Un-Nissa Bibi Vs Fida Husain and Others
Allahabad High Court · AIR 1921 All 112 : 61 Ind. Cas. 385
North Western Provinces Tenancy Act, 1901 — Section 196, 197
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,706 of 5,023
High Courts15 Jan 1921
Kunwar Mohammad Abdul Jalil Khan and Others Vs Kunwar Mohammad Ubedullah Khan and Others
Allahabad High Court · 62 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jan 1921Dismissed
Chaudhry Brahm Singh and Another Vs Bhandu
Allahabad High Court · AIR 1921 All 102 : 62 Ind. Cas. 687
High Courts14 Jan 1921Dismissed
Ram Charan and Another Vs Mewa Ram
Allahabad High Court · AIR 1921 All 211 : (1921) ILR (All) 409 : 61 Ind. Cas. 513
High Courts11 Jan 1921Dismissed
Qasim Ali Vs Emperor through the District Judge of Saharanpur
Allahabad High Court · 64 Ind. Cas. 37
High Courts11 Jan 1921Allowed
Dasrathman Tiwari and Another Vs Param Hansman Tiwari and Another
Allahabad High Court · (1921) ILR (All) 445
High Courts11 Jan 1921Dismissed
In Re: Qasim Ali, An Insolvent
Allahabad High Court · (1921) ILR (All) 406
High Courts11 Jan 1921
Chiranji Singh and Others Vs Dharam Singh
Allahabad High Court · AIR 1921 All 173 : (1921) ILR (All) 402
High Courts11 Jan 1921
Bohra Bhupal Vs Kundan Lal
Allahabad High Court · AIR 1921 All 45 : 60 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts08 Jan 1921Allowed
B. Sital Prasad Vs Clements Robson and Co. and Another
Allahabad High Court · AIR 1921 All 199(1) : 61 Ind. Cas. 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts08 Jan 1921Allowed
Clement Robson and Company Vs Sital Prasad and Sadhu Ram
Allahabad High Court · (1921) ILR (All) 394
High Courts07 Jan 1921Dismissed
Hikmat Ullah Khan Vs Abdul Azim Khan and Others
Allahabad High Court · AIR 1921 All 218 : 61 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts07 Jan 1921Disposed Of
Shambhu Nath Vs Lala Badri Das
Allahabad High Court · AIR 1921 All 210(1) : 61 Ind. Cas. 410
Limitation Act, 1963 — Section 5
High Courts07 Jan 1921Disposed Of
Badri Das Vs Shambhu Nath
Allahabad High Court · (1921) ILR (All) 392
High Courts06 Jan 1921Dismissed
Jwala Prasad Singhal and Another Vs Ghafur Bakhsh and Sons
Allahabad High Court · (1921) 01 AHC CK 0036
High Courts06 Jan 1921
Firm of Sheikh Ghafoor Bakhsh and Sons, Proprietors of Abdul Ulai Press Vs Babu Jwala Prasad Singhal and Another
Allahabad High Court · 61 Ind. Cas. 394
Press and Registration of Books Act, 1867 — Section 18
High Courts06 Jan 1921
Lala Madho Prasad and Others Vs Musammat Draupadi Bibi
Allahabad High Court · 61 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Jan 1921Dismissed
Rup Narain and Others Vs Sheo Prakash
Allahabad High Court · AIR 1921 All 134 : (1921) ILR (All) 405