COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,705 of 5,023

High Courts25 Jan 1921

Madho Prasad and Another Vs Pearey Lal and Another

Allahabad High Court · AIR 1921 All 220 : 62 Ind. Cas. 719

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 145Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 145Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 145

High Courts25 Jan 1921

Saheb Ram Vs Musammat Gobind

Allahabad High Court · AIR 1921 All 155 : 60 Ind. Cas. 774

Succession Certificate Act, 1889 — Section 4

High Courts25 Jan 1921

Lala Ganesh Rai Vs Musammat Faizan and Abdul Subhan

Allahabad High Court · 61 Ind. Cas. 890

High Courts24 Jan 1921Dismissed

Sitla Bakhsh Singh Vs Sital Singh and Others

Allahabad High Court · (1921) 01 AHC CK 0043

High Courts24 Jan 1921Dismissed

Bhupal Kurmi Vs Pearey Lal and Others

Allahabad High Court · 63 Ind. Cas. 230

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 8, 115

High Courts24 Jan 1921Allowed

Mul Chand and Nemi Chand Vs Basdeo, Ram Sarup and Others

Allahabad High Court · (1921) ILR (All) 438

High Courts24 Jan 1921

Firm Basdeo Ram Sarup and Others Vs Firm Seth Mulchand Nemichand

Allahabad High Court · AIR 1921 All 144 : 62 Ind. Cas. 689

Presidency Small Cause Courts Act, 1882 — Section 17Presidency Small Cause Courts Act, 1882 — Section 17Presidency Small Cause Courts Act, 1882 — Section 17

High Courts23 Jan 1921

Jeoni Vs Kallu and Others

Allahabad High Court · (1921) ILR (All) 448

High Courts22 Jan 1921Disposed Of

The Official Liquidator of the Kayasth Trading and Banking Corporation Ltd. Vs B. Satnarain Singh and Others

Allahabad High Court · 60 Ind. Cas. 763

Companies Act, 1956 — Section 232

High Courts22 Jan 1921Disposed Of

Sat Narain Singh and Others Vs Kayastha Trading and Banking Corporation Ld.

Allahabad High Court · (1921) ILR (All) 433

High Courts21 Jan 1921Allowed

Messrs. Bhagwan Dass and Co. Vs Chuttan Lal and Another

Allahabad High Court · 62 Ind. Cas. 732

Provincial Insolvency Act, 1920 — Section 54

High Courts21 Jan 1921Allowed

Bhagwan Das and Company Vs Chuttan Lal and Another

Allahabad High Court · AIR 1921 All 41 : (1921) ILR (All) 427

High Courts21 Jan 1921Disposed Of

Saiyid Ahmad Beg and Another Vs Dharmun Rai and Others

Allahabad High Court · AIR 1921 All 71 : (1921) ILR (All) 424

High Courts21 Jan 1921

Ram Ghulam and Another Vs Musammat Menda

Allahabad High Court · AIR 1921 All 52(1) : 60 Ind. Cas. 869

High Courts21 Jan 1921

Mirza Syed Ahmad Beg and Another Vs Dharmun Rai and Others

Allahabad High Court · 60 Ind. Cas. 760

Transfer of Property Act, 1882 — Section 83

High Courts18 Jan 1921Dismissed

Radah Madho Lalji Vs Ram Sewak and Another

Allahabad High Court · (1921) ILR (All) 422

High Courts18 Jan 1921

Sri Thakur Radha Madho Lalji through Ram Dass Vs Ram Sewak and Another

Allahabad High Court · AIR 1921 All 77 : 62 Ind. Cas. 739

High Courts18 Jan 1921

Mohammad Bax and Others Vs Musammat Piari alias Nasiban and Others

Allahabad High Court · 62 Ind. Cas. 744

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts17 Jan 1921

Babu Gulzari Lal Vs Sheikh Maqbool Ahmad

Allahabad High Court · AIR 1921 All 40 : 62 Ind. Cas. 695

High Courts15 Jan 1921Dismissed

Chulhi Upadhya Vs Baddri Upadhya and Others

Allahabad High Court · AIR 1921 All 225 : 62 Ind. Cas. 672

Civil Procedure Code, 1908 (CPC) — Section 68Civil Procedure Code, 1908 (CPC) — Section 68Civil Procedure Code, 1908 (CPC) — Section 68