High Courts02 Feb 1921Dismissed
Ram Chand alias Ratan Singh Vs Mathura Chand and Another
Allahabad High Court · AIR 1921 All 298 : 60 Ind. Cas. 896
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,704 of 5,023
High Courts02 Feb 1921Disposed Of
Lachha Ram alias Lachman Vs Virji and Another
Allahabad High Court · AIR 1921 All 66 : 62 Ind. Cas. 399
Civil Procedure Code, 1908 (CPC) — Section 21Civil Procedure Code, 1908 (CPC) — Section 21Civil Procedure Code, 1908 (CPC) — Section 21
High Courts02 Feb 1921Dismissed
Baldeo Sahai and Others Vs Rahtu Lal and Others
Allahabad High Court · (1921) ILR (All) 454
High Courts01 Feb 1921Dismissed
Saiyed Murtaza Husain and Others Vs Ziaul Hasan
Allahabad High Court · AIR 1921 All 59 : 62 Ind. Cas. 684
North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)
High Courts01 Feb 1921Allowed
Binda Prasad Vs Ram Chandar and Others
Allahabad High Court · AIR 1921 All 89 : (1921) ILR (All) 452
High Courts01 Feb 1921
Magan Lal Vs Muhammad Zia-Ud-Din Certificated Guardian of Ajodhya Nath
Allahabad High Court · 61 Ind. Cas. 804
High Courts01 Feb 1921
Binda Pershad Vs Ramchander and Others
Allahabad High Court · 60 Ind. Cas. 821
High Courts31 Jan 1921Dismissed
Chaudhri Sheo Bakhsh and Others Vs Chaudhri Mukhtar Singh
Allahabad High Court · 61 Ind. Cas. 894
High Courts31 Jan 1921Dismissed
Srimati Pramila Devi Vs Chander Shekhar Chatterji and Another
Allahabad High Court · 60 Ind. Cas. 777
Hindu Widows Remarriage Act, 1856 — Section 4
High Courts31 Jan 1921Dismissed
Srimati Pramila Devi Vs Chandra Shekhar Chatterji and Another
Allahabad High Court · (1921) ILR (All) 450
High Courts31 Jan 1921
Chaudhry Munna Singh Vs Kuar Digbijay Singh and Others
Allahabad High Court · 60 Ind. Cas. 758
Provincial Insolvency Act, 1920 — Section 10(1)(a)
High Courts31 Jan 1921
Ratan Lal Vs Birjbhukan Saran
Allahabad High Court · 61 Ind. Cas. 774
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6
High Courts28 Jan 1921
Musammat Jeoni Vs Kalloo and Another
Allahabad High Court · AIR 1921 All 105(1) : 60 Ind. Cas. 837
North Western Provinces Tenancy Act, 1901 — Section 198
High Courts27 Jan 1921
Param Hansman Tewari and Another Vs Dasrathman Tewari and Another
Allahabad High Court · AIR 1921 All 128 : 60 Ind. Cas. 770
North Western Provinces Tenancy Act, 1901 — Section 4(2), 58
High Courts26 Jan 1921Dismissed
Buddhoo Lal and Another Vs Mewa Ram
Allahabad High Court · AIR 1921 All 1 : 63 Ind. Cas. 15
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jan 1921Dismissed
Lalman alias Laloo and Others Vs Gopi Nath and Others
Allahabad High Court · 61 Ind. Cas. 888
High Courts25 Jan 1921Dismissed
Kandhai Pande Vs Musammat Dachchina Misirain and Another
Allahabad High Court · AIR 1921 All 78 : 60 Ind. Cas. 784
Specific Relief Act, 1877 — Section 42
High Courts25 Jan 1921Dismissed
Abdul Aziz Vs Bohra Tara Chand
Allahabad High Court · AIR 1921 All 86 : 60 Ind. Cas. 800
High Courts25 Jan 1921Dismissed
Musammat Govindi Vs Sahib Ram
Allahabad High Court · (1921) ILR (All) 440
High Courts25 Jan 1921
Raghubir Singh and Others Vs Musammat Lakhan
Allahabad High Court · 61 Ind. Cas. 885
United Provinces Land Revenue Act, 1901 — Section 111