High Courts14 Feb 1921Dismissed
Muhammad Habib-Ullah Vs Bird and Company
Allahabad High Court · (1921) ILR (All) 257
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,703 of 5,023
High Courts11 Feb 1921Dismissed
Maiku Lal Vs Mulaim Singh and Others
Allahabad High Court · AIR 1921 All 130 : 62 Ind. Cas. 910
High Courts11 Feb 1921Dismissed
Hari Maulvi Mohammad Yunis Vs Mohammad Ishaq Khan and Others
Allahabad High Court · 62 Ind. Cas. 896
High Courts11 Feb 1921Dismissed
Muhammad Yunus Vs Muhammad Ishaq Khan and Others
Allahabad High Court · AIR 1921 All 103 : (1921) ILR (All) 487
High Courts11 Feb 1921
Ghurey Vs Sanwalia
Allahabad High Court · 61 Ind. Cas. 777
Civil Procedure Code, 1908 (CPC) — Section 60(6)
High Courts10 Feb 1921Disposed Of
Sheikh Habibul Rahman Vs Musammat Rasul Bandi and Another
Allahabad High Court · AIR 1921 All 81 : 62 Ind. Cas. 859
Limitation Act, 1963 — Section 20
High Courts10 Feb 1921Disposed Of
Ram Surat Misra and Others Vs Gur Prasad and Another
Allahabad High Court · AIR 1921 All 48 : (1921) ILR (All) 484 : 63 Ind. Cas. 998
High Courts10 Feb 1921
The People''s Industrial Bank Limited Vs Govind Das Dube
Allahabad High Court · AIR 1921 All 107 : 63 Ind. Cas. 607
Companies Act, 1832 — Section 169
High Courts09 Feb 1921Disposed Of
The Peoples Industrial Bank, Ld., in Liquidation Vs B. Jalpa Prasad
Allahabad High Court · AIR 1921 All 135 : 62 Ind. Cas. 450
High Courts09 Feb 1921Allowed
Musammat Sham Devi Vs Babu Birbhadra Prasad, minor, through Musammat Munni Debi and Others
Allahabad High Court · AIR 1921 All 178 : 62 Ind. Cas. 432
High Courts09 Feb 1921Dismissed
Emperor Vs Chandan and Another
Allahabad High Court · (1921) ILR (All) 483
High Courts09 Feb 1921Allowed
Birbhadra Prasad and Others Vs Sham Dei
Allahabad High Court · (1921) ILR (All) 463
High Courts09 Feb 1921
Chandan and Another Vs Emperor
Allahabad High Court · AIR 1921 All 35(1) : 61 Ind. Cas. 209
Penal Code, 1860 (IPC) — Section 325
High Courts09 Feb 1921
Nahar Singh Vs Emperor
Allahabad High Court · AIR 1921 All 61 : 62 Ind. Cas. 583
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts08 Feb 1921Allowed
Ram Lakhan Singh Vs Lala Mewa Lal
Allahabad High Court · 65 Ind. Cas. 78
High Courts07 Feb 1921Dismissed
Tej Bali Singh Since deceased Vs Baijnath Prasad Singh and Others
Allahabad High Court · (1921) ILR (All) 228
High Courts04 Feb 1921
Harak Narain and Others Vs Emperor
Allahabad High Court · AIR 1921 All 126 : 62 Ind. Cas. 408
Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts03 Feb 1921Disposed Of
Abdul Shakur and Hafiz Chhedda Shah Vs Muhammad Yusuf
Allahabad High Court · AIR 1921 All 64 : (1921) ILR (All) 456
High Courts03 Feb 1921Dismissed
Murlidhar Pande Vs Lachhmi Pande and Others
Allahabad High Court · AIR 1921 All 160 : (1921) ILR (All) 459
High Courts03 Feb 1921
Abdus Shakur Vs Mohammad Yusuf and Another
Allahabad High Court · 62 Ind. Cas. 426
Arbitration Act, 1940 — Section 11Arbitration Act, 1940 — Section 11Arbitration Act, 1940 — Section 11