High Courts28 Feb 1921
Shodan Singh and Another Vs Bhagwan Singh and Another
Allahabad High Court · AIR 1922 All 323 : 64 Ind. Cas. 75
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,702 of 5,023
High Courts28 Feb 1921
Tikam Singh and Another Vs Nathu and Another
Allahabad High Court · 63 Ind. Cas. 40
High Courts28 Feb 1921
M. Sharif Ahmad Vs B. Qabul Singh
Allahabad High Court · 63 Ind. Cas. 875
Penal Code, 1860 (IPC) — Section 95
High Courts26 Feb 1921Dismissed
Tameshwar Prasad Vs Maharaj Singh and Others
Allahabad High Court · 63 Ind. Cas. 114
High Courts26 Feb 1921
Chet Ram and Others Vs Ram Singh and Others
Allahabad High Court · 64 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(d)
High Courts25 Feb 1921Dismissed
Mukhlal Rai and Another Vs Babu Hiranand Singh
Allahabad High Court · AIR 1921 All 154 : 62 Ind. Cas. 884
High Courts25 Feb 1921Dismissed
Mahfuz Hasan Vs Mazhar Ali Khan
Allahabad High Court · 62 Ind. Cas. 273
Pensions Act, 1871 — Section 11, 12Pensions Act, 1871 — Section 11, 12Pensions Act, 1871 — Section 11, 12
High Courts25 Feb 1921Dismissed
Mustafa Khan and Another Vs Musammat Dulari and Others
Allahabad High Court · AIR 1922 All 433 : 65 Ind. Cas. 75
High Courts24 Feb 1921Dismissed
Mata Tahal Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1921 All 104 : 63 Ind. Cas. 477
High Courts24 Feb 1921Dismissed
Musammat Shadi Jan Vs Syed Waris Ali and Others
Allahabad High Court · 64 Ind. Cas. 1
Succession Certificate Act, 1889 — Section 4
High Courts24 Feb 1921
Hansraj Vs Shiam Sunder Tewari and Others
Allahabad High Court · AIR 1921 All 408 : 63 Ind. Cas. 423
High Courts21 Feb 1921Allowed
Sanuman and Others Vs Emperor
Allahabad High Court · AIR 1921 All 19 : 63 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 395
High Courts21 Feb 1921Dismissed
Mohabbat Khan and Another Vs Agha Sultan Khan and Bhagwan Din and Another
Allahabad High Court · (1921) ILR (All) 489
High Courts21 Feb 1921
Agha Sultan Khan Vs Mohabbat Khan and Others
Allahabad High Court · AIR 1921 All 79 : 63 Ind. Cas. 395
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts18 Feb 1921Dismissed
Lala Nihal Chand and Others Vs Kanhai and Others
Allahabad High Court · AIR 1921 All 80 : 62 Ind. Cas. 544
Agriculturists Loans Act, 1884 — Section 5Agriculturists Loans Act, 1884 — Section 5Agriculturists Loans Act, 1884 — Section 5
High Courts18 Feb 1921Dismissed
Pahelwan Singh Vs Sahib Singh
Allahabad High Court · AIR 1921 All 76 : 62 Ind. Cas. 869
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Feb 1921
Ram Anand Vs Musammat Sheo Bala and Another
Allahabad High Court · 63 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts18 Feb 1921
M. Debi Sahai Vs Raghunath Sahai
Allahabad High Court · 61 Ind. Cas. 173
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts16 Feb 1921
Gokul Singh Vs Gokul Singh and Another
Allahabad High Court · 62 Ind. Cas. 111