High Courts30 Mar 1921Disposed Of
Sushil Chandra Das and Co. Vs Sita Ram Nath Mal
Allahabad High Court · (1921) ILR (All) 553
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,700 of 5,023
High Courts30 Mar 1921
Shiam Sarup and Another Vs Nand Ram
Allahabad High Court · AIR 1921 All 232 : 63 Ind. Cas. 366
Provincial Insolvency Act, 1920 — Section 16(5)
High Courts30 Mar 1921
Firm Sita-Ram-Nathmal Vs Sushil Chandra Das and Co.
Allahabad High Court · AIR 1921 All 219 : 63 Ind. Cas. 813
Arbitration Act, 1940 — Section 19
High Courts30 Mar 1921Allowed
Harbans Nath Tewari and Others Vs Achraj Nath and Others
Allahabad High Court · 65 Ind. Cas. 16
High Courts29 Mar 1921Allowed
Mr. J.N. Cocolas Vs Emperor
Allahabad High Court · AIR 1921 All 229 : 61 Ind. Cas. 225
Factories Act, 1948 — Section 24, 27
High Courts29 Mar 1921Dismissed
Musammat Jamilunnissa Bibi Vs B. Mathura Parshad
Allahabad High Court · AIR 1921 All 208 : 63 Ind. Cas. 362
High Courts29 Mar 1921Dismissed
Mathura Prasad Vs Jamil-Un-Nissa Bibi
Allahabad High Court · (1921) ILR (All) 550
High Courts24 Mar 1921
Hargu Lal and Pahladi Lal Vs Purshottam Saran
Allahabad High Court · (1921) ILR (All) 513
High Courts21 Mar 1921Dismissed
Ramraj Singh Vs Rabi Prasad
Allahabad High Court · 63 Ind. Cas. 140
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts18 Mar 1921Allowed
Sita Ram Tiwari Vs Katwari and Others
Allahabad High Court · (1921) ILR (All) 547
High Courts18 Mar 1921Dismissed
Hanwant Singh Vs Jang Bahadur Singh and Another
Allahabad High Court · (1921) ILR (All) 520
High Courts18 Mar 1921Allowed
Lakhrani Vs Gobind Upadhya and Others
Allahabad High Court · (1921) ILR (All) 515
High Courts18 Mar 1921Dismissed
Thakur Jang Bahadur Singh and Another Vs Thakur Hanwant Singh
Allahabad High Court · AIR 1921 All 9 : 63 Ind. Cas. 212
Civil Procedure Code, 1882 — Section 318
High Courts18 Mar 1921Allowed
Govind Upadhya and Others Vs Musammat Lakhrani
Allahabad High Court · AIR 1921 All 109 : 63 Ind. Cas. 221
High Courts17 Mar 1921Dismissed
Gauri Shankar Vs Chaudhry Jagannath
Allahabad High Court · 63 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Mar 1921
Lala Ajodhya Prasad Vs Musammat Katori
Allahabad High Court · 61 Ind. Cas. 484
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts16 Mar 1921Dismissed
Ram Sahai Vs Chhotey Lal
Allahabad High Court · AIR 1921 All 256 : 63 Ind. Cas. 567
High Courts16 Mar 1921Dismissed
Nazir Ahmad Khan and Another Vs Bashir Ahmad Khan
Allahabad High Court · (1921) ILR (All) 544
High Courts16 Mar 1921
Haji Bashir Ahmad Khan Vs Nazir Ahmad Khan and Another
Allahabad High Court · AIR 1921 All 74 : 63 Ind. Cas. 495
Transfer of Property Act, 1882 — Section 55, 55(4)(6)
High Courts14 Mar 1921Allowed
Musammat Khazano and Another Vs Banwari Lal and Others
Allahabad High Court · 63 Ind. Cas. 519