High Courts27 Apr 1921Dismissed
Muhammad Mashkur Ali Khan and Another Vs Roshan Lal and Muhammad Tahsin Ali Khan
Allahabad High Court · (1921) ILR (All) 612
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,698 of 5,023
High Courts27 Apr 1921Allowed
Jalesar Sahu Vs Raj Mangal and Others
Allahabad High Court · AIR 1921 All 168(1) : 63 Ind. Cas. 437
North Western Provinces Tenancy Act, 1901 — Section 18
High Courts27 Apr 1921
Jalesar Shau Vs Raj Mangal and Others
Allahabad High Court · (1921) ILR (All) 606
High Courts27 Apr 1921
Seth Roshan Lal Vs Muhammad Mashkur Ali Khan and Another and Muhammad Tahsin Ali Khan
Allahabad High Court · AIR 1921 All 142(1) : 63 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts26 Apr 1921Dismissed
Doorvas J. Subbayyar and Another Vs The Firm of K.M. Subbarayalua Iyer and Son. by Managing Agent, K.M. S.R. Kuppuswami Iyer
Allahabad High Court · 68 Ind. Cas. 759
Evidence Act, 1872 — Section 92
High Courts25 Apr 1921Dismissed
Ishri Rai Vs Raghupat Narain Rai and Others
Allahabad High Court · AIR 1921 All 119 : 63 Ind. Cas. 907
Limitation Act, 1908 — Article 182(5)
High Courts22 Apr 1921
Daulat Singh and Another Vs Inder Singh
Allahabad High Court · 63 Ind. Cas. 97
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts20 Apr 1921Dismissed
Babu Lal and Another Vs Muhammad Ghazanfar-Ullah
Allahabad High Court · (1921) ILR (All) 614
High Courts19 Apr 1921
Bhagwati Pershad Vs Babu Lal and Others
Allahabad High Court · 63 Ind. Cas. 548
Contract Act, 1872 — Section 239
High Courts18 Apr 1921Disposed Of
Musammat Godhni Vs Shyam Lal and Others
Allahabad High Court · AIR 1921 All 264 : 63 Ind. Cas. 737
High Courts18 Apr 1921
Karimullah and Another Vs Atma Ram
Allahabad High Court · AIR 1921 All 53 : 63 Ind. Cas. 295
High Courts18 Apr 1921
Saqib Husain and Another Vs Nand Kishore alias Anandi Pershad
Allahabad High Court · AIR 1921 All 236 : 63 Ind. Cas. 891
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 58(b)
High Courts15 Apr 1921Allowed
Ram Sahai and Others Vs Emperor
Allahabad High Court · 61 Ind. Cas. 525
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts15 Apr 1921Dismissed
Sheo Ratan Pande Vs Sheo Ram Pande and Lachminia Pandain
Allahabad High Court · (1921) ILR (All) 604
High Courts15 Apr 1921
Sheo Ram Pande and Others Vs Sheo Ratan Pande and Another
Allahabad High Court · AIR 1921 All 163 : 63 Ind. Cas. 279
High Courts14 Apr 1921Allowed
Musammat Rampiari and Another Vs Musammat Krishna Piari
Allahabad High Court · AIR 1921 All 50 : 63 Ind. Cas. 301
High Courts14 Apr 1921Allowed
Krishna Piari Vs Ram Piari and Another
Allahabad High Court · (1921) ILR (All) 600
High Courts13 Apr 1921Disposed Of
Guman Singh Vs Raghunath Singh
Allahabad High Court · 63 Ind. Cas. 107
High Courts12 Apr 1921Dismissed
Pancham and Others Vs Ansar Husain and Others
Allahabad High Court · AIR 1921 All 296 : 63 Ind. Cas. 441
Transfer of Property Act, 1882 — Section 83