High Courts12 May 1921Allowed
Lachman Prasad Vs The Secretary of State for India in Council
Allahabad High Court · AIR 1921 All 402 : (1921) ILR (All) 652
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,697 of 5,023
High Courts12 May 1921
Kashmiri Lal Vs Emperor
Allahabad High Court · AIR 1921 All 267 : 63 Ind. Cas. 410
Uttar Pradesh Municipalities Act, 1916 — Section 267(b)
High Courts09 May 1921Dismissed
Narindra Bahadur Singh Vs The Oudh Commercial Bank Limited
Allahabad High Court · (1921) ILR (All) 478
High Courts07 May 1921Dismissed
Madhusudan Das Vs Birj Lal
Allahabad High Court · 61 Ind. Cas. 806
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 183
High Courts07 May 1921
Musammat Ram Debi Vs Gobind Sahai and Others
Allahabad High Court · 61 Ind. Cas. 646
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 May 1921Allowed
Raghunandan Rai Vs Raghunandan Pande and Others
Allahabad High Court · AIR 1921 All 353 : (1921) ILR (All) 638 : 61 Ind. Cas. 812
High Courts05 May 1921Partly Allowed
Fazal Ilahi Vs East Indian Railway Company
Allahabad High Court · (1921) ILR (All) 623 : 64 Ind. Cas. 868
High Courts04 May 1921Dismissed
Khunni Lal Vs Rameshar and Another
Allahabad High Court · AIR 1922 All 361 : 64 Ind. Cas. 52
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts04 May 1921Dismissed
Rameshar and Another Vs Khunni Lal
Allahabad High Court · (1921) ILR (All) 621
High Courts04 May 1921
Babar Shah alias Ali Bahadur Shah Vs Muhammad Rafiq and Others
Allahabad High Court · 62 Ind. Cas. 35
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21General Clauses Act, 1897 — Section 3(13)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts02 May 1921Dismissed
Bishennath and Another Vs Pearey Ju and Others
Allahabad High Court · 63 Ind. Cas. 542
High Courts02 May 1921Allowed
Musammat Sundar Bibi Vs Rajinder Narain Singh alias Lallu Saheb
Allahabad High Court · 63 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts02 May 1921Dismissed
Ram Bhawan Upadhya and Another Vs Ram Saran Chaube and Dhuman Singh and Others
Allahabad High Court · (1921) ILR (All) 615
High Courts02 May 1921Allowed
Sundar Bibi Vs Raj Indra Narain Singh
Allahabad High Court · (1921) ILR (All) 617
High Courts02 May 1921
Ram Saran Choube Vs Lalji Upadhya and Others
Allahabad High Court · 63 Ind. Cas. 711
North Western Provinces Tenancy Act, 1901 — Section 9
High Courts02 May 1921
Gajadhar Prasad Vs Nawab Muhammad Abdul Majid and Ali Hasan and Others
Allahabad High Court · AIR 1921 All 327 : 63 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 68Contract Act, 1872 — Section 18
High Courts29 Apr 1921Dismissed
Mohamed Ghazanfar Ullah Vs Babu Lal and Another
Allahabad High Court · AIR 1922 All 477 : 64 Ind. Cas. 93
Uttar Pradesh Municipalities Act, 1916 — Section 324
High Courts29 Apr 1921Dismissed
Bhabuti and Others Vs Emperor
Allahabad High Court · AIR 1921 All 32 : 63 Ind. Cas. 455
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 400
High Courts27 Apr 1921Allowed
Natha and Others Vs Gobind Ram
Allahabad High Court · AIR 1921 All 28 : 64 Ind. Cas. 153
North Western Provinces Tenancy Act, 1901 — Section 51