High Courts23 Jun 1921
Mohan Lal Vs Emperor
Allahabad High Court · AIR 1921 All 205 : 64 Ind. Cas. 142
Registration Act, 1908 — Section 82, 83
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,695 of 5,023
High Courts23 Jun 1921
Alay Mohammad and Others Vs Emperor
Allahabad High Court · AIR 1922 All 457 : 64 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 54(1)
High Courts22 Jun 1921Dismissed
Abdul Rashid Vs Emperor
Allahabad High Court · 64 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts17 Jun 1921Dismissed
Krishna Chandra Mukerji Vs Anandi Prasad Dube and Ram Kumar Singh and Others
Allahabad High Court · (1922) ILR (All) 9
High Courts14 Jun 1921Dismissed
Lala Baijnath Das Vs Bishen Devi and Others
Allahabad High Court · 63 Ind. Cas. 676
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jun 1921Dismissed
Baijnath Das Vs Bishan Devi and Another
Allahabad High Court · AIR 1921 All 185 : (1921) ILR (All) 711
High Courts14 Jun 1921Allowed
Bisheshar Singh Vs Hanuman Singh
Allahabad High Court · AIR 1922 All 314 : (1922) ILR (All) 1 : 63 Ind. Cas. 802
High Courts14 Jun 1921
Babu Sarbjit Singh Vs Raj Kumar Rai and Another
Allahabad High Court · 63 Ind. Cas. 806
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts14 Jun 1921
Sarabjit Singh Vs Raj Kumar Rai and Another
Allahabad High Court · AIR 1922 All 162 : (1922) ILR (All) 5
High Courts14 Jun 1921
Raja Makund Singh Vs Gopi Prasad and Others
Allahabad High Court · AIR 1921 All 238 : 64 Ind. Cas. 110
High Courts13 Jun 1921
Ram Sakhi Ram Vs Emperor
Allahabad High Court · AIR 1921 All 241 : 63 Ind. Cas. 408
High Courts31 May 1921
Ram Sarup and Another Vs Bharat Singh, minor through Musammat Chittar Kuar and Others
Allahabad High Court · AIR 1921 All 113 : 64 Ind. Cas. 763
High Courts30 May 1921Dismissed
Manzur Hasan and Others Vs Muhammad Zaman and Others
Allahabad High Court · (1921) ILR (All) 692
High Courts26 May 1921
Firm Babu Lal Kedar Nath Vs Firm Net Ram Khiali Ram
Allahabad High Court · AIR 1922 All 400 : 64 Ind. Cas. 6
High Courts25 May 1921Dismissed
Molvi Mohammad Sami Ullah Vs Mukund Lal and Another
Allahabad High Court · AIR 1921 All 182 : 63 Ind. Cas. 980
High Courts25 May 1921Allowed
Makund Lal and Another Vs Sami-Ullah
Allahabad High Court · (1921) ILR (All) 688
High Courts23 May 1921Dismissed
Badri Narain and Another Vs Bechai and Chekhuri
Allahabad High Court · (1921) ILR (All) 681
High Courts23 May 1921
Bechai Vs Badri Narain and Another and Chekhuri
Allahabad High Court · AIR 1921 All 68 : 63 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts20 May 1921Allowed
Choube Tansuhk Rai and Another Vs Sri Gopal
Allahabad High Court · 63 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14