High Courts05 Jan 1921Dismissed
Man Kunwar Vs Dilip Singh, Lajja and Others
Allahabad High Court · (1921) ILR (All) 389
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,707 of 5,023
High Courts05 Jan 1921
Rup Narain and Others Vs Sheo Prakash alias Munnu Lal
Allahabad High Court · 61 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts05 Jan 1921
Dalip Singh Vs Musammat Man Kuar and Others
Allahabad High Court · AIR 1921 All 398 : 61 Ind. Cas. 156
High Courts04 Jan 1921Dismissed
Hakim Naziruddin and Another Vs Musammat Achchi Begam
Allahabad High Court · 64 Ind. Cas. 988
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts04 Jan 1921Dismissed
Madho Prasad and Others Vs Draupadi Bibi
Allahabad High Court · AIR 1921 All 99 : (1921) ILR (All) 383
High Courts04 Jan 1921Dismissed
Emperor Vs Birju Marwari and Others
Allahabad High Court · (1922) ILR (All) 157
Criminal Procedure Code, 1898 (CrPC) — Section 531, 9
High Courts04 Jan 1921
Haji Husain Baksh and Another Vs Firm Lachhman Das-Mathra Das
Allahabad High Court · 64 Ind. Cas. 934
High Courts04 Jan 1921
Lala Hardeo Prasad and Others Vs Ganga Sahai and Others
Allahabad High Court · AIR 1921 All 197 : 61 Ind. Cas. 48
Transfer of Property Act, 1882 — Section 83
High Courts03 Jan 1921Dismissed
Muhammad Mubarak Husain and Another Vs Sahu Bimal Prasad
Allahabad High Court · AIR 1922 All 62 : 65 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts31 Dec 1920Dismissed
Musammat Masihunnissa and Others Vs Musammat Kaniz Sughra
Allahabad High Court · AIR 1921 All 276 : 60 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105(2)
High Courts22 Dec 1920Dismissed
Bohra Gajadhar Singh Vs Basant Lal and Others
Allahabad High Court · 61 Ind. Cas. 69
Civil Procedure Code, 1882 — Section 205, 206
High Courts22 Dec 1920Dismissed
Gajadhar Singh Vs Basant Lal and Others
Allahabad High Court · AIR 1920 All 147 : (1921) ILR (All) 380
Limitation Act, 1963 — Section 5
High Courts22 Dec 1920
Baijnath Prasad and Others Vs Raja Narandra Bahadurpal and Others
Allahabad High Court · AIR 1921 All 223 : 61 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts22 Dec 1920
Matbar Singh Vs Ranbaz Singh and Others
Allahabad High Court · AIR 1921 All 212 : 61 Ind. Cas. 65
Specific Relief Act, 1877 — Section 42
High Courts21 Dec 1920Dismissed
Asa Singh and Another Vs Naubat and Jhanda Singh and Others
Allahabad High Court · AIR 1921 All 105 : 61 Ind. Cas. 34
High Courts21 Dec 1920Disposed Of
Mathura Prasad Vs Bhoop Narayan and Another
Allahabad High Court · 61 Ind. Cas. 135
High Courts21 Dec 1920Allowed
Bhawani Din and Others Vs Jadunath Misir and Ganesh Datt and Another
Allahabad High Court · AIR 1921 All 272 : 61 Ind. Cas. 89
High Courts21 Dec 1920
Kaniz Sughra Bibi Vs Masih-Un-Nissa Bibi and Others
Allahabad High Court · (1921) ILR (All) 377
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Dec 1920Disposed Of
Mathura Prasad Vs Bhup Narain and Another
Allahabad High Court · AIR 1921 All 52 : (1921) ILR (All) 411
High Courts20 Dec 1920Allowed
Nainsukh Das and Nagar Mal Vs Gajanand and Shyam Lal
Allahabad High Court · AIR 1921 All 273 : (1921) ILR (All) 348
Arbitration Act, 1940 — Section 4(d)Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)