High Courts09 Dec 1920Allowed
Bindhya Chalisingh and Others Vs Nawalraj Kunwari
Allahabad High Court · (1921) ILR (All) 328
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,709 of 5,023
High Courts09 Dec 1920Disposed Of
Sham Das Vs Bahadur Singh and Another
Allahabad High Court · (1921) ILR (All) 325 : 60 Ind. Cas. 831(1)
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts09 Dec 1920Dismissed
Babu Ram Vs Shankar Lal
Allahabad High Court · (1921) ILR (All) 330
Transfer of Property Act, 1882 — Section 106
High Courts09 Dec 1920
Shankar Lal Vs L. Babu Ram
Allahabad High Court · AIR 1921 All 194 : 60 Ind. Cas. 842
Transfer of Property Act, 1882 — Section 106
High Courts08 Dec 1920Dismissed
Jwala Singh Vs Fatta alias Natha and Others
Allahabad High Court · 60 Ind. Cas. 825
High Courts08 Dec 1920Dismissed
Gyan Singh and Others Vs Ata Husain and Others
Allahabad High Court · AIR 1921 All 56 : (1921) ILR (All) 320
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 Dec 1920
Thakur Gayan Singh and Others Vs Ata Husain and Others
Allahabad High Court · 60 Ind. Cas. 817
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 41 Rule 33, Order 41 Rule 4
High Courts07 Dec 1920Dismissed
M. Ajodhia Prasad Vs Choubey Ram Narain and Another
Allahabad High Court · AIR 1921 All 127 : 62 Ind. Cas. 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts06 Dec 1920Disposed Of
Ghansham Dass and Another Vs Lala Kalyan Mal and Others
Allahabad High Court · 62 Ind. Cas. 82
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts06 Dec 1920Dismissed
Babu Ishri Pershad Vs Syed Muhammad Sami and after his death Elvina Sami and Others
Allahabad High Court · AIR 1921 All 133 : 60 Ind. Cas. 829
Limitation Act, 1908 — Article 116
High Courts02 Dec 1920Disposed Of
Harkhoo and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 575
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 1920
Sheo Shankar Vs Mohan Sarup
Allahabad High Court · AIR 1921 All 12 : 60 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 114, 408
High Courts01 Dec 1920Disposed Of
Muhammad Sher Ali Khan Vs Ghasi Ram and Others
Allahabad High Court · AIR 1920 All 300 : 59 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 500
High Courts01 Dec 1920
Lala Jhanku Lal Vs Rewati Lal and Others
Allahabad High Court · 64 Ind. Cas. 892
Contract Act, 1872 — Section 69
High Courts01 Dec 1920
Sarju Misra and Another Vs Shaikh Ghulam Husain and Others
Allahabad High Court · 63 Ind. Cas. 87
Limitation Act, 1963 — Article 61
High Courts23 Nov 1920Dismissed
Hukum Singh and Another Vs Tunda Singh and Others
Allahabad High Court · 60 Ind. Cas. 912
High Courts23 Nov 1920Disposed Of
Rajjab Shah and Others Vs Tahir Shah and Others
Allahabad High Court · AIR 1921 All 106 : (1921) ILR (All) 318 : 60 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts23 Nov 1920
Sant Prasad Vs Bhawani Prasad and Another
Allahabad High Court · 60 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts19 Nov 1920Disposed Of
Deokinandan Vs Zamir Husain Khan and Others
Allahabad High Court · 64 Ind. Cas. 24
High Courts19 Nov 1920Dismissed
Rama Nand Bharti Vs Sheo Dass and Others
Allahabad High Court · AIR 1921 All 54 : 60 Ind. Cas. 933