High Courts26 Oct 1920Dismissed
Karan Singh Vs Ishtiaq Husain and Another
Allahabad High Court · AIR 1921 All 312 : (1921) ILR (All) 268 : 61 Ind. Cas. 376
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,711 of 5,023
High Courts26 Oct 1920
Chaudhri Mahadeo Prasad Vs Raja Dirgbijai Singh and Another
Allahabad High Court · AIR 1921 All 81(1) : 60 Ind. Cas. 881
Contract Act, 1872 — Section 72
High Courts25 Oct 1920Dismissed
Shahzadi Begam Vs Muhammad Ibrahim and Others
Allahabad High Court · AIR 1921 All 310 : (1921) ILR (All) 266
High Courts25 Oct 1920Allowed
Ballu Mal and Another Vs Ram Kishan
Allahabad High Court · AIR 1921 All 311 : (1921) ILR (All) 263
Transfer of Property Act, 1882 — Section 41
High Courts25 Oct 1920
Musammat Shahzadi Begam Vs Sheikh Muhammad Ibrahim and Others
Allahabad High Court · 59 Ind. Cas. 787
High Courts25 Oct 1920
Ballu Mal and Another Vs Ram Kishun
Allahabad High Court · 64 Ind. Cas. 14
Transfer of Property Act, 1882 — Section 41
High Courts07 Oct 1920
Ganga Saran and Others Vs Emperor, through Pt. Bhagwati Prasad
Allahabad High Court · AIR 1921 All 95 : 59 Ind. Cas. 850
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts01 Oct 1920Dismissed
Behari Lal Vs Emperor
Allahabad High Court · AIR 1920 All 304 : 59 Ind. Cas. 335
Penal Code, 1860 (IPC) — Section 174
High Courts01 Oct 1920
Syed Sakhawat Haidar Vs Emperor Through Dhommi Singh
Allahabad High Court · AIR 1920 All 242(1) : 59 Ind. Cas. 198
Penal Code, 1860 (IPC) — Section 193
High Courts29 Sept 1920
Mahar Singh and Others Vs Emperor
Allahabad High Court · AIR 1920 All 245(2) : 59 Ind. Cas. 415
Criminal Procedure Code, 1898 (CrPC) — Section 537(a)
High Courts23 Sept 1920
Mazhar Husain Vs Emperor Through Abdul Karim
Allahabad High Court · AIR 1920 All 288 : 59 Ind. Cas. 194
High Courts20 Sept 1920Disposed Of
Abdul Rab Vs Azmat Ali
Allahabad High Court · AIR 1920 All 277 : 59 Ind. Cas. 376
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts10 Sept 1920Dismissed
Musammat Har Piari Vs Nathe Lal and Others
Allahabad High Court · AIR 1920 All 227 : 59 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Sept 1920Dismissed
Emperor Vs Jhabdey Alias Jhao Lal
Allahabad High Court · AIR 1920 All 286 : 59 Ind. Cas. 383
Criminal Procedure Code, 1898 (CrPC) — Section 120(1)
High Courts03 Sept 1920
Emperor Vs Abdul Ghafur
Allahabad High Court · (1921) ILR (All) 225
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 465
High Courts03 Sept 1920
Abdul Ghafoor Vs Emperor
Allahabad High Court · 59 Ind. Cas. 200
Penal Code, 1860 (IPC) — Section 464
High Courts20 Aug 1920Dismissed
Ziaullah Khan and Others Vs Emperor
Allahabad High Court · AIR 1920 All 297 : 59 Ind. Cas. 413
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Aug 1920
Sheo Balak Vs Emperor
Allahabad High Court · AIR 1920 All 303 : 59 Ind. Cas. 369
Penal Code, 1860 (IPC) — Section 182
High Courts19 Aug 1920Dismissed
Gokal Chand Vs Emperor
Allahabad High Court · 59 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 323, 353
High Courts16 Aug 1920Dismissed
Molai and Others Vs Emperor
Allahabad High Court · AIR 1920 All 306 : 59 Ind. Cas. 411
Uttar Pradesh Land Revenue Act, 1901 — Section 149