High Courts27 Jul 1920Dismissed
Mullo and Another Vs Ram Lal and Others
Allahabad High Court · AIR 1921 All 348 : (1921) ILR (All) 191
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,713 of 5,023
High Courts23 Jul 1920Allowed
Emperor Vs Muli
Allahabad High Court · (1921) ILR (All) 185
Criminal Procedure Code, 1898 (CrPC) — Section 123Penal Code, 1860 (IPC) — Section 224
High Courts23 Jul 1920
Emperor Vs Rahu and Others
Allahabad High Court · (1921) ILR (All) 186
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55
High Courts23 Jul 1920
Mooli Vs Emperor
Allahabad High Court · 58 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 123Penal Code, 1860 (IPC) — Section 224, 225(B)
High Courts23 Jul 1920
Rahu and Others Vs Emperor
Allahabad High Court · AIR 1921 All 278 : 59 Ind. Cas. 547
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55
High Courts22 Jul 1920Dismissed
Raj Kunwar Singh Vs Emperor
Allahabad High Court · AIR 1921 All 365 : 60 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
High Courts22 Jul 1920
Mangru and Another Vs Parsotam Das
Allahabad High Court · AIR 1920 All 213 : 58 Ind. Cas. 777
High Courts22 Jul 1920
Bhatiby Chunni Lal Vs Emperor
Allahabad High Court · AIR 1920 All 279(1) : 58 Ind. Cas. 944
High Courts21 Jul 1920Allowed
Lachman Prasad and Others Vs Musammat Shitaba Kunwar
Allahabad High Court · AIR 1921 All 396 : 59 Ind. Cas. 639
High Courts20 Jul 1920
Ram Charan Sahu and Another Vs Goga alias Mata Pershad and Others
Allahabad High Court · AIR 1920 All 291 : 60 Ind. Cas. 120
High Courts19 Jul 1920
Ramanand and Others Vs Jai Ram and Others
Allahabad High Court · (1920) 07 AHC CK 0020
High Courts19 Jul 1920
Mohan Singh Vs Emperor through Gyasia
Allahabad High Court · AIR 1920 All 267 : 58 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Jul 1920Dismissed
Musammat Ram Piari and Others Vs Budhsain and Others
Allahabad High Court · AIR 1921 All 389 : 61 Ind. Cas. 546
Limitation Act, 1908 — Article 144
High Courts17 Jul 1920Dismissed
Budh Sen and Others Vs Ram Piari and Dropadi and Others
Allahabad High Court · (1921) ILR (All) 164
Limitation Act, 1963 — Article 144
High Courts17 Jul 1920
Bansi and Others Vs Kanhaya and Others
Allahabad High Court · 59 Ind. Cas. 659
Specific Relief Act, 1877 — Section 42
High Courts17 Jul 1920
Bansi and Others Vs Kanhaiya and Others
Allahabad High Court · AIR 1921 All 374 : (1921) ILR (All) 159
Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
High Courts16 Jul 1920Allowed
Muhammad Hafiz and Another Vs Muhammad Ibrahim
Allahabad High Court · AIR 1921 All 291 : (1921) ILR (All) 152
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts16 Jul 1920Dismissed
Sanehi Lal and Another Vs L. Onkar Mal
Allahabad High Court · AIR 1920 All 248 : 59 Ind. Cas. 675
Negotiable Instruments Act, 1881 (NI) — Section 35
High Courts15 Jul 1920Disposed Of
In Re: A. John and Company and Another
Allahabad High Court · AIR 1921 All 257 : (1921) ILR (All) 139 : 58 Ind. Cas. 836
Income Tax Act, 1918 — Section 51