High Courts15 Jul 1920
Ganga Prasad and Another Vs Ram Sarup and Others
Allahabad High Court · AIR 1920 All 287 : 60 Ind. Cas. 68
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,714 of 5,023
High Courts14 Jul 1920Disposed Off
Emperor Vs Jhamman and Others
Allahabad High Court · AIR 1920 All 276 : 58 Ind. Cas. 942
Penal Code, 1860 (IPC) — Section 304
High Courts13 Jul 1920Dismissed
Jagat Singh and Another Vs Baldeo Prasad and Another
Allahabad High Court · AIR 1921 All 290(1) : 59 Ind. Cas. 679
High Courts13 Jul 1920
Baldeo Prasad and Another Vs Jagat Singh and Another
Allahabad High Court · (1921) ILR (All) 137
High Courts10 Jul 1920Dismissed
Muhammad Insha Allah Khan Vs Muhammad Ubed-Ullah and Others
Allahabad High Court · (1921) ILR (All) 132
Contract Act, 1872 — Section 131
High Courts10 Jul 1920
Sheikh Abdullah Vs Sheikh Shamsul Haq and Others
Allahabad High Court · 58 Ind. Cas. 833
Limitation Act, 1908 — Article 134
High Courts09 Jul 1920
Harbaran Lal Vs Musammat Naurangi Kunwar
Allahabad High Court · AIR 1920 All 307 : 60 Ind. Cas. 613
North Western Provinces Tenancy Act, 1901 — Section 34
High Courts08 Jul 1920Dismissed
Emperor Vs Madan Mohan Nath Raina
Allahabad High Court · AIR 1921 All 277 : (1921) ILR (All) 123
High Courts06 Jul 1920Disposed Of
Chhatter Singh and Another Vs Tej Singh and Others
Allahabad High Court · AIR 1921 All 393 : 59 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts06 Jul 1920Dismissed
Lakshmi Ram Jani and Others Vs Harakh Ram Jani and Another
Allahabad High Court · (1921) ILR (All) 108
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts06 Jul 1920Disposed Of
Tej Singh and Others Vs Chhattar Singh and Another
Allahabad High Court · (1921) ILR (All) 104
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4, Order 32 Rule 4(3), Order 32 Rule 7(1)
High Courts06 Jul 1920
Harakh Ram Jani and Another Vs Lakshmi Ram Jani and Others
Allahabad High Court · AIR 1921 All 384 : 60 Ind. Cas. 626
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts30 Jun 1920
Kanhaiya Lal and Lachmi Narain Vs Basdor Mal and Gobind Prasad
Allahabad High Court · (1921) ILR (All) 101
High Courts30 Jun 1920
Basdeo Mal Gobind Prasad and Others Vs Kanhaiya Lal Lachmi Narain and Others
Allahabad High Court · AIR 1921 All 361 : 59 Ind. Cas. 667
High Courts29 Jun 1920
Het Singh Vs Bihari Lal and Others
Allahabad High Court · AIR 1921 All 358 : (1921) ILR (All) 95
Transfer of Property Act, 1882 — Section 60
High Courts29 Jun 1920
Hait Singh Vs Behari Lal and Others
Allahabad High Court · 59 Ind. Cas. 92
Transfer of Property Act, 1882 — Section 60
High Courts28 Jun 1920Allowed
Baldeo Singh Vs Chhail Behari Lal
Allahabad High Court · AIR 1920 All 279(2) : 59 Ind. Cas. 688
North Western Provinces Tenancy Act, 1901 — Section 10
High Courts26 Jun 1920Allowed
Emperor Vs Chatur Singh and Others
Allahabad High Court · (1921) ILR (All) 92