High Courts24 Jun 1924Allowed
Peare Lal and Others Vs Jhabba Lal and Another
Allahabad High Court · AIR 1925 All 66 : 82 Ind. Cas. 604
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,603 of 5,023
High Courts24 Jun 1924Allowed
Santu and Others Vs Abhainandam Prasad and Others
Allahabad High Court · AIR 1925 All 32
High Courts24 Jun 1924
Mohammad Naqi Vs Hargu Lal
Allahabad High Court · 82 Ind. Cas. 1011
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts23 Jun 1924Dismissed
Firm Hira Lal-Umrao Singh Vs Firm Sri Ram-Brij Mohan Lal
Allahabad High Court · AIR 1925 All 102
High Courts20 Jun 1924Dismissed
Narain and Another Vs Jagan
Allahabad High Court · AIR 1925 All 42 : 80 Ind. Cas. 728
High Courts20 Jun 1924Allowed
Gajraj Singh and Others Vs Ram Anjore Singh and Others
Allahabad High Court · AIR 1925 All 668 : 87 Ind. Cas. 59
High Courts19 Jun 1924Disposed Of
Babu Hirdey Narain Rai Vs Babu Jagdish Narain Rai and Another
Allahabad High Court · 82 Ind. Cas. 317
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Jun 1924Disposed Of
Hirdey Narain Rai Vs Jagadish Narain Rai and Another
Allahabad High Court · AIR 1925 All 125
High Courts19 Jun 1924Disposed Of
Sakalraj Dube and Another Vs Mt. Jadu Rani
Allahabad High Court · AIR 1925 All 58
High Courts19 Jun 1924
Narain Das and Another Vs Bankim Chandra Deb
Allahabad High Court · (1924) 06 AHC CK 0025
High Courts19 Jun 1924
Bakha Singh and Others Vs Ram Narain Singh and Others
Allahabad High Court · AIR 1925 All 133
High Courts19 Jun 1924
Narain Das and Another Vs Bankim Chandra Deb, Receiver of the Estate of Sohan Lal
Allahabad High Court · (1924) ILR (All) 912
High Courts18 Jun 1924Disposed Of
Bhushi Rai Vs Ganesh Rai and Others
Allahabad High Court · (1924) ILR (All) 903
Specific Relief Act, 1877 — Section 9
High Courts18 Jun 1924Disposed Of
Ganesh Rai and Others Vs Bhushi Rai
Allahabad High Court · AIR 1925 All 69 : 82 Ind. Cas. 324
High Courts18 Jun 1924
Emperor Vs Kashi Ram and Others
Allahabad High Court · (1924) ILR (All) 906
Criminal Procedure Code, 1898 (CrPC) — Section 182
High Courts18 Jun 1924
Kashi Ram and Others Vs Emperor Through Miyan Jan
Allahabad High Court · AIR 1924 All 779 : 82 Ind. Cas. 167
Penal Code, 1860 (IPC) — Section 182
High Courts17 Jun 1924Dismissed
Musammat Kumli Vs Emperor Through Mr. Gardiner
Allahabad High Court · 82 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Jun 1924Dismissed
Mt. Kumli Vs Emperor through Mr. Gardiner
Allahabad High Court · AIR 1925 All 73
High Courts17 Jun 1924
Rai Saheb Lala Khub Lal and Others Vs Lala Bishambhar Sahai and Others
Allahabad High Court · 82 Ind. Cas. 219