High Courts30 Jun 1924Allowed
Bhola Singh Vs Banwari and Others
Allahabad High Court · AIR 1925 All 59 : 82 Ind. Cas. 350
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,602 of 5,023
High Courts30 Jun 1924Allowed
Jambu Dass Vs Jai Prakash and Another
Allahabad High Court · (1924) 06 AHC CK 0035
High Courts30 Jun 1924
Lala Jambu Dass Vs Jai Prakash and Another
Allahabad High Court · 82 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts27 Jun 1924Dismissed
Sikandar Singh and Others Vs Bachchu Pande and Others
Allahabad High Court · 82 Ind. Cas. 307
Limitation Act, 1963 — Section 6
High Courts27 Jun 1924Dismissed
Sheikh Karimullah Vs Gudar Koeri and Others
Allahabad High Court · AIR 1925 All 56 : 82 Ind. Cas. 306
High Courts27 Jun 1924Dismissed
Ram Prasad Vs Rajjan and Another
Allahabad High Court · AIR 1925 All 123 : 82 Ind. Cas. 332
High Courts27 Jun 1924Dismissed
Sikandar Singh and Another Vs Bachchu Pande and Another
Allahabad High Court · AIR 1925 All 54
High Courts26 Jun 1924Dismissed
Raghuraj Singh Vs Sham Dei and Another
Allahabad High Court · AIR 1925 All 51
High Courts26 Jun 1924Dismissed
Mt. Aishah and Another Vs Abdul Ghani
Allahabad High Court · AIR 1925 All 95
High Courts26 Jun 1924Dismissed
Ghasi and Others Vs Mt. Bharto and Others
Allahabad High Court · AIR 1925 All 53
High Courts26 Jun 1924Allowed
Nihora Khan and Others Vs Mathura Khan
Allahabad High Court · AIR 1925 All 78
High Courts25 Jun 1924Allowed
Emperor Vs Mukhtara
Allahabad High Court · AIR 1924 All 783 : (1924) ILR (All) 915 : 85 Ind. Cas. 225
Penal Code, 1860 (IPC) — Section 215
High Courts25 Jun 1924Dismissed
Badri Prasad Vs G.I.P. Railway
Allahabad High Court · (1924) 06 AHC CK 0057
High Courts25 Jun 1924Dismissed
Iqbal Ahmad and Another Vs Suraj Bali and Others
Allahabad High Court · AIR 1925 All 210
High Courts25 Jun 1924Dismissed
Mahomed Abbas Ali Khan Vs Sahu Gokul Chand and Others
Allahabad High Court · AIR 1925 All 52
High Courts25 Jun 1924
Khanjan and Others Vs Emperor
Allahabad High Court · AIR 1924 All 781 : 82 Ind. Cas. 54
Penal Code, 1860 (IPC) — Section 304
High Courts25 Jun 1924
Mr. Iqbal Ahmad and Another Vs Suraj Bali and Others
Allahabad High Court · 82 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 145North Western Provinces Tenancy Act, 1901 — Section 58
High Courts24 Jun 1924Allowed
Musammat Ganga Dei Vs Sukhdeo Prasad
Allahabad High Court · (1924) 06 AHC CK 0068