High Courts03 Jul 1924
Sukhdeo and Others Vs Ram Newas and Another
Allahabad High Court · 82 Ind. Cas. 326
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,601 of 5,023
High Courts03 Jul 1924
Dhanukdhari Mani and Others Vs Mt. Piari and Others
Allahabad High Court · AIR 1925 All 481
Uttar Pradesh Land Revenue Act, 1901 — Section 111, 112
High Courts02 Jul 1924Dismissed
Emperor Vs Chanda and Another
Allahabad High Court · 85 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 323
High Courts02 Jul 1924Dismissed
Gaya Pande Vs Amar Deo Pande
Allahabad High Court · AIR 1924 All 787 : 85 Ind. Cas. 498
Transfer of Property Act, 1882 — Section 58
High Courts02 Jul 1924Dismissed
Buddhoo alias Gulab Dass Vs Sheo Charan and Bhagwan Dass
Allahabad High Court · AIR 1924 All 875 : 82 Ind. Cas. 328
Guardians and Wards Act, 1890 — Section 31(2)
High Courts02 Jul 1924Dismissed
Baldeo Prasad Vs Ram Autar and Another
Allahabad High Court · AIR 1924 All 865 : 82 Ind. Cas. 347
Evidence Act, 1872 — Section 92(1)
High Courts02 Jul 1924Disposed Of
Sagwa and Others Vs Bhagwan Das
Allahabad High Court · AIR 1925 All 119(1) : 82 Ind. Cas. 385
High Courts02 Jul 1924Dismissed
Ram Sarup Vs Mt. Kataula and Others
Allahabad High Court · AIR 1925 All 211 : 83 Ind. Cas. 227
High Courts02 Jul 1924
Karan Singh and Others Vs Ram Sahai
Allahabad High Court · AIR 1925 All 246 : 83 Ind. Cas. 231
High Courts02 Jul 1924
Megi Mal and Another Vs Hira Lal and Another
Allahabad High Court · AIR 1924 All 761 : 82 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Section 24Uttar Pradesh Honorary Munsifs Act, 1896 — Section 8(2)
High Courts01 Jul 1924Dismissed
Babu Dwarka Das Vs Maulvi Muhammad Ashfaqullah
Allahabad High Court · 80 Ind. Cas. 722
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Jul 1924Dismissed
Kirtarth Gir Vs Mathura Prasad Ram and Others
Allahabad High Court · (1924) ILR (All) 924
North Western Provinces Tenancy Act, 1901 — Section 20(3)
High Courts01 Jul 1924Dismissed
Ram Sarup, Radha Kishan Vs Har Prasad and Another
Allahabad High Court · (1924) ILR (All) 922
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts01 Jul 1924Dismissed
Kirtarath Gir Vs Muthara Prasad Ram and Others
Allahabad High Court · AIR 1925 All 72
High Courts01 Jul 1924
Musammat Raj Roop Kuar Vs Kandhya and Another
Allahabad High Court · AIR 1924 All 785 : 82 Ind. Cas. 238
High Courts01 Jul 1924
Harprasad and Another Vs Firm Ram Sarup Radha Kishen
Allahabad High Court · AIR 1924 All 872 : 82 Ind. Cas. 340
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts30 Jun 1924Dismissed
Lal Umrao Singh Vs Lal Singh and Chittu Mal
Allahabad High Court · 80 Ind. Cas. 890
General Clauses Act, 1897 — Section 3(25)
High Courts30 Jun 1924Dismissed
Ram Prasad Singh Vs Janki Prasad Singh and Others
Allahabad High Court · AIR 1925 All 93