High Courts23 Jul 1924Allowed
Hoji Sheikh Bodha Vs Babu Sukhram Singh and Others
Allahabad High Court · AIR 1925 All 1 : 83 Ind. Cas. 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,599 of 5,023
High Courts23 Jul 1924
Janki Das Gobind Ram Vs Secretary of State and Another
Allahabad High Court · (1924) 07 AHC CK 0031
High Courts23 Jul 1924Dismissed
Jaswant Rao Vs Kashi Nath Rao and Others
Allahabad High Court · AIR 1925 All 253
High Courts23 Jul 1924
Shah Muhammad Fakhruddin Vs Rahimullah Shah
Allahabad High Court · (1924) 07 AHC CK 0011
High Courts22 Jul 1924Disposed Of
Chander Sen Vs Mohar Singh
Allahabad High Court · AIR 1925 All 538 : 85 Ind. Cas. 700
High Courts22 Jul 1924Allowed
Emperor Vs Raghunath Venaik Dhulekar and Another
Allahabad High Court · AIR 1925 All 165 : 85 Ind. Cas. 823
High Courts22 Jul 1924
Kishori Mohan Vs Chhanga Lal
Allahabad High Court · 82 Ind. Cas. 1030
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts21 Jul 1924Dismissed
Har Bakhsh Singh Vs Dal Bahadur Singh and Others
Allahabad High Court · 88 Ind. Cas. 255
Oudh Estates (Amendment) Act, 1910 — Section 21Oudh Estates Act, 1869 — Section 10
High Courts21 Jul 1924Dismissed
Ganga Ram Vs Lachman Singh and Others
Allahabad High Court · (1924) 07 AHC CK 0063
High Courts21 Jul 1924Dismissed
Abdul Wahab and Others Vs Emperor
Allahabad High Court · (1924) 07 AHC CK 0052
High Courts21 Jul 1924Dismissed
Firm Kachauri Mal-Kalyan Mal Vs Firm Wali Muhammad Abdul Latif
Allahabad High Court · (1924) 07 AHC CK 0049
High Courts21 Jul 1924Disposed Of
Ram Adhin Vs Ram Bharose and Another
Allahabad High Court · (1924) 07 AHC CK 0046
High Courts21 Jul 1924Dismissed
Harbaksh Singh Vs Dal Bahadur Singh and Others
Allahabad High Court · AIR 1925 All 155
High Courts18 Jul 1924Dismissed
Sukurwa Vs Sheikh Nazir Ahmad
Allahabad High Court · 82 Ind. Cas. 1026
High Courts18 Jul 1924Dismissed
Sukurwa Vs Sheikh Nazir Ahmed
Allahabad High Court · AIR 1925 All 121
High Courts18 Jul 1924Allowed
Bhola and Others Vs Emperor
Allahabad High Court · AIR 1925 All 62 : 84 Ind. Cas. 860
High Courts17 Jul 1924Allowed
Ram Dulare and Others Vs Sahdeo and Others
Allahabad High Court · (1924) 07 AHC CK 0071
High Courts17 Jul 1924
Ram Lal Vs The Municipal Board
Allahabad High Court · AIR 1925 All 251 : 84 Ind. Cas. 439