High Courts29 Jul 1924Dismissed
Dannu Singh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 227 : 85 Ind. Cas. 643
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,598 of 5,023
High Courts29 Jul 1924Dismissed
Mohd. Ibrahim Vs Mt. Altafan and Others
Allahabad High Court · AIR 1925 All 24
High Courts29 Jul 1924
The East Indian Railway Company Vs Fazal Elahi
Allahabad High Court · (1924) 07 AHC CK 0023
High Courts28 Jul 1924Dismissed
In Re: Lachhman Das Narain Das
Allahabad High Court · (1924) 07 AHC CK 0085
High Courts28 Jul 1924Allowed
Ghuriya and Others Vs Baneswar and Others
Allahabad High Court · AIR 1925 All 30 : 83 Ind. Cas. 202
High Courts28 Jul 1924Dismissed
Kanhaiya Lal Vs Mt. Gaura and Another
Allahabad High Court · AIR 1925 All 19 : 83 Ind. Cas. 147
High Courts28 Jul 1924Dismissed
Bishnath Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1925 All 171 : (1926) ILR (All) 67 : 82 Ind. Cas. 1037
High Courts28 Jul 1924
Nathji and Another Vs Languria and Another
Allahabad High Court · AIR 1925 All 272 : 85 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts25 Jul 1924Dismissed
Bindraban Vs Ram Narain and Others
Allahabad High Court · AIR 1925 All 330 : 85 Ind. Cas. 449
High Courts25 Jul 1924Dismissed
Bengal North-Western Railway Vs Firm Manorath Bhagat-Dhian Ram and B.B. and C.I. Railway
Allahabad High Court · AIR 1925 All 172
High Courts25 Jul 1924Dismissed
Gajadhar Pande and Others Vs Jadubir Pande and Another
Allahabad High Court · (1924) 07 AHC CK 0040
High Courts24 Jul 1924Allowed
Wala Prasad Vs Sheikh Chuttan and Another
Allahabad High Court · 85 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1924Allowed
Jwala Prasad Vs Sheikh Chuttan and Another
Allahabad High Court · AIR 1924 All 328
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1924Allowed
Jageshwar Prasad and Others Vs Suraj Bali Singh and Others
Allahabad High Court · AIR 1925 All 16 : 83 Ind. Cas. 249
High Courts24 Jul 1924Allowed
Mt. Bahal Kuar Vs Narain Singh
Allahabad High Court · AIR 1925 All 184 : 84 Ind. Cas. 822
High Courts24 Jul 1924
Salamat Ali Vs Guj Kumar Chand and Another
Allahabad High Court · AIR 1925 All 574
North Western Provinces Tenancy Act, 1901 — Section 198(2)
High Courts24 Jul 1924
Lal Baijnath Singh Vs Chandrapal Singh and Others
Allahabad High Court · AIR 1924 All 795 : 83 Ind. Cas. 204
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts24 Jul 1924
Syed Salamat Ali Vs Babu Gaj Kumar Chand and Another
Allahabad High Court · 85 Ind. Cas. 302
North Western Provinces Tenancy Act, 1901 — Section 198(2)
High Courts23 Jul 1924Dismissed
Ram Buran Singh Vs Mufassil Bank, Ltd.
Allahabad High Court · AIR 1925 All 206(1)
High Courts23 Jul 1924Dismissed
Jokhu Singh Vs Chunnoo Lal
Allahabad High Court · AIR 1925 All 218 : 83 Ind. Cas. 133