High Courts18 Aug 1924
Muhammad Hasan Vs Emperor
Allahabad High Court · 85 Ind. Cas. 159
Arms Act, 1959 — Section 19(f)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,597 of 5,023
High Courts08 Aug 1924Dismissed
Har Narain Vs Emperor
Allahabad High Court · AIR 1925 All 239 : 84 Ind. Cas. 706
Criminal Procedure Code, 1898 (CrPC) — Section 480, 540Penal Code, 1860 (IPC) — Section 228
High Courts06 Aug 1924Allowed
Emperor Vs Ram Din
Allahabad High Court · AIR 1925 All 292 : 85 Ind. Cas. 942
Penal Code, 1860 (IPC) — Section 379
High Courts06 Aug 1924Dismissed
Moti Lal Vs Yar Muhammed
Allahabad High Court · AIR 1925 All 275 : 85 Ind. Cas. 756
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108
High Courts06 Aug 1924Dismissed
Sita Ram and Another Vs Beni Prasad and Others
Allahabad High Court · (1924) 08 AHC CK 0008
High Courts06 Aug 1924
Dulli and Others Vs Emperor
Allahabad High Court · AIR 1925 All 305 : 85 Ind. Cas. 714
Criminal Procedure Code, 1898 (CrPC) — Section 35(1)Penal Code, 1860 (IPC) — Section 397
High Courts04 Aug 1924Dismissed
Parbhu Dayal Singh and Another Vs Tirbhuwan Singh and Others
Allahabad High Court · AIR 1925 All 425 : 85 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts01 Aug 1924Dismissed
Lallu Singh and Others Vs Raghunandan and Others
Allahabad High Court · AIR 1925 All 794 : 85 Ind. Cas. 690
High Courts01 Aug 1924
Phool Singh Vs Mussammat Gobind Koer and Others
Allahabad High Court · 80 Ind. Cas. 399
North Western Provinces Tenancy Act, 1901 — Section 167Specific Relief Act, 1877 — Section 42
High Courts31 Jul 1924Allowed
Jagannath Prasad and Others Vs Jado Rai
Allahabad High Court · AIR 1925 All 352 : 85 Ind. Cas. 963
High Courts31 Jul 1924Dismissed
Ambika Prasad Vs Madho Prasad
Allahabad High Court · (1924) 07 AHC CK 0047
High Courts31 Jul 1924
Shiam Lal Vs Koerpal and Another
Allahabad High Court · AIR 1925 All 179 : 85 Ind. Cas. 390
High Courts31 Jul 1924
(Raja) Surajpal Singh Vs Saheb Singh
Allahabad High Court · AIR 1925 All 323 : 85 Ind. Cas. 749
Transfer of Property Act, 1882 — Section 92
High Courts30 Jul 1924Allowed
Malik and Others Vs Emperor
Allahabad High Court · (1924) 07 AHC CK 0075
High Courts30 Jul 1924Dismissed
(Sheikh) Muhammad Habibullah Vs R.B. Seth Tikam Chand
Allahabad High Court · AIR 1925 All 276(1) : 85 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Section 21, 39
High Courts30 Jul 1924Dismissed
Umrao Singh and Another Vs Pirthi and Others
Allahabad High Court · AIR 1925 All 369
High Courts30 Jul 1924Dismissed
Pita and Others Vs Emperor
Allahabad High Court · AIR 1925 All 285 : 85 Ind. Cas. 719
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts30 Jul 1924Dismissed
Fateh Lal Vs Sher Singh
Allahabad High Court · AIR 1925 All 264 : 85 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jul 1924Dismissed
Mohammad Ibrahim Vs Musammat Altafan and Others
Allahabad High Court · 83 Ind. Cas. 27
High Courts29 Jul 1924Disposed Of
(Firm) Ganeshi Lal Harnarain Vs Debi Das
Allahabad High Court · (1924) 07 AHC CK 0072