High Courts13 Nov 1924Allowed
Ram Rekha and Others Vs Ram Sunder Dube
Allahabad High Court · 86 Ind. Cas. 834
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,595 of 5,023
High Courts13 Nov 1924Allowed
Ram Rehka and Others Vs Ram Sunder Dube
Allahabad High Court · AIR 1925 All 295(1)
High Courts12 Nov 1924Allowed
Kharak Singh Vs Laccham Singh
Allahabad High Court · AIR 1925 All 293(1)
Civil Procedure Code, 1908 (CPC) — Section 33
High Courts12 Nov 1924Dismissed
Raghubir Saran Das Vs Ram Das
Allahabad High Court · (1924) 11 AHC CK 0023
High Courts12 Nov 1924Dismissed
Rafat-un-nissa Begam Vs Hussaini Begam
Allahabad High Court · AIR 1925 All 215 : 84 Ind. Cas. 786
High Courts11 Nov 1924
Gokul Prasad and Another Vs Debi Prasad
Allahabad High Court · AIR 1925 All 311
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 437
High Courts10 Nov 1924Dismissed
Maqsud Ali and Others Vs Abdullah and Others
Allahabad High Court · AIR 1925 All 342 : 92 Ind. Cas. 468
High Courts06 Nov 1924Dismissed
Hazari Lal Vs Abbas Mirza
Allahabad High Court · AIR 1925 All 360 : 86 Ind. Cas. 595
High Courts06 Nov 1924
Budh Sagar and Another Vs Bishun Sahai
Allahabad High Court · AIR 1925 All 366
Specific Relief Act, 1877 — Section 21
High Courts05 Nov 1924
Haji Ali Vs Emperor through Ali Asghar
Allahabad High Court · AIR 1925 All 678 : 85 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Nov 1924Dismissed
Banarsi Das Vs Municipal Board of Amroha and Others
Allahabad High Court · AIR 1925 All 234 : 85 Ind. Cas. 761
Uttar Pradesh Municipalities Act, 1916 — Section 321
High Courts03 Nov 1924
Murari Lal and Another Vs E.V. David and Another
Allahabad High Court · (1924) 11 AHC CK 0001
High Courts24 Oct 1924Allowed
Nanhe Lal Vs Emperor
Allahabad High Court · AIR 1925 All 301
Public Gambling Act, 1867 — Section 4
High Courts21 Oct 1924Dismissed
Ram Sewak Vs Emperor
Allahabad High Court · AIR 1925 All 313(1) : 85 Ind. Cas. 382
Penal Code, 1860 (IPC) — Section 100
High Courts21 Oct 1924Disposed Of
(Sheikh) Muhammad Akbar Vs Emperor
Allahabad High Court · AIR 1925 All 283 : 85 Ind. Cas. 378
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts20 Oct 1924Dismissed
Azimuddin Vs Emperor
Allahabad High Court · AIR 1925 All 307
Uttar Pradesh Excise Act, 1910 — Section 64