High Courts25 Nov 1924
Bechan Teli Vs Emperor
Allahabad High Court · AIR 1925 All 614
Criminal Procedure Code, 1898 (CrPC) — Section 137
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,594 of 5,023
High Courts24 Nov 1924
Banwari Lal Vs Municipal Board of Cawnpore
Allahabad High Court · (1924) 11 AHC CK 0016
High Courts21 Nov 1924Disposed Of
L.N. Gadodia and Co. Vs The Great Indian Peninsula Railway Company
Allahabad High Court · 78 Ind. Cas. 892
High Courts21 Nov 1924Dismissed
Ram Prasad Singh and Others Vs Babu Lal Sonar and Others
Allahabad High Court · AIR 1925 All 417
High Courts21 Nov 1924Dismissed
Muneshar Tewari and Another Vs Ram Narain Tewari
Allahabad High Court · (1924) 11 AHC CK 0038
High Courts21 Nov 1924
In Re: Rameshwar Prasad
Allahabad High Court · AIR 1925 All 501
Stamp Act, 1899 — Article 5(I)
High Courts20 Nov 1924Dismissed
Emperor Vs Autar
Allahabad High Court · AIR 1925 All 315
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201
High Courts20 Nov 1924
Hakim Ullah Vs Karim Bux
Allahabad High Court · AIR 1925 All 393
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Nov 1924
Jhabba Lal Vs Debi Ram and Others
Allahabad High Court · AIR 1925 All 679 : 85 Ind. Cas. 575
North Western Provinces Tenancy Act, 1901 — Section 57
High Courts20 Nov 1924
Ram Lal and Another Vs Muhammad Amir Mustafa Khan and Others
Allahabad High Court · AIR 1925 All 700 : 85 Ind. Cas. 849
High Courts19 Nov 1924Allowed
Lachmi and Another Vs Ram Bahadur
Allahabad High Court · AIR 1925 All 275(1)
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(d)
High Courts19 Nov 1924
(Chaudhuri) Dalmir Singh and Others Vs Joti Prasad and Another
Allahabad High Court · (1924) 11 AHC CK 0005
High Courts18 Nov 1924Dismissed
Ali Hammad Vs Ghurpattar Singh and Others
Allahabad High Court · AIR 1925 All 454 : 85 Ind. Cas. 578
High Courts18 Nov 1924Dismissed
Imtiaz-un-nissa Vs Chuttan Lal and Others
Allahabad High Court · AIR 1925 All 236 : 84 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts18 Nov 1924
Ram Charan Vs Lal Bihari Varma and Others
Allahabad High Court · AIR 1925 All 752 : 85 Ind. Cas. 676
High Courts17 Nov 1924Dismissed
Mahfuz Ali Khan Vs Seth Radha Kishen
Allahabad High Court · AIR 1925 All 297 : 85 Ind. Cas. 477
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts14 Nov 1924Disposed Off
Musammat Mahtab-Un-Nissa Vs Rifaqat-Ullah and Others
Allahabad High Court · AIR 1925 All 474
Contract Act, 1872 — Section 24Transfer of Property Act, 1882 — Section 6(h)
High Courts14 Nov 1924Dismissed
Mt. Mahtab-un-Nissa Vs Rafaqat Ullah and Others
Allahabad High Court · AIR 1925 All 474
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 53
High Courts14 Nov 1924Dismissed
Mt. Sham Devi Vs Bhagwat Dayal
Allahabad High Court · (1924) 11 AHC CK 0026