COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,593 of 5,023

High Courts02 Dec 1924

In Re: Makham Lal Ram Sarup.

Allahabad High Court · (1924) 12 AHC CK 0005

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High Courts02 Dec 1924

Ajodhia Prasad and Others Vs Emperor

Allahabad High Court · 87 Ind. Cas. 597

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High Courts01 Dec 1924Dismissed

Peerji Mohib Ali Shah Vs Ram Chander

Allahabad High Court · (1924) 12 AHC CK 0046

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High Courts01 Dec 1924Dismissed

Nanhe Mal and Others Vs Jamil-ur-Rahman and Others

Allahabad High Court · AIR 1925 All 316

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147

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High Courts01 Dec 1924

Mumtaz-Ud-Daula Mukarram Ali Khan of Pahasu Vs James R.R. Skinner

Allahabad High Court · (1924) 12 AHC CK 0008

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High Courts01 Dec 1924

Nawab Mumtaz-ud-daula Mukarram Ali Khan of Pahasu Vs James R.R. Skinner

Allahabad High Court · (1924) 12 AHC CK 0004

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High Courts28 Nov 1924

Sheobodh Ram Teli Vs Shiva Prasad and Others

Allahabad High Court · AIR 1925 All 293

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High Courts28 Nov 1924Dismissed

Kalika Singh Vs Ram Lal Singh

Allahabad High Court · AIR 1925 All 378 : 87 Ind. Cas. 92

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High Courts27 Nov 1924Disposed Of

Ganga Prasad and Another Vs Mt. Kishni and Another

Allahabad High Court · (1924) 11 AHC CK 0037

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High Courts27 Nov 1924

Gudri Singh and Others Vs Parsotam Das and Others

Allahabad High Court · AIR 1925 All 395

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7

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High Courts27 Nov 1924

Ram Brichh Singh and Another Vs Chhakauri Singh and Another

Allahabad High Court · AIR 1925 All 748

Transfer of Property Act, 1882 — Section 108, 63

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High Courts26 Nov 1924Dismissed

Kharbar Vs Abdul Raoof and Others

Allahabad High Court · AIR 1925 All 815

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High Courts26 Nov 1924Disposed Of

Harbans Singh and Others Vs Rajinder Kuar

Allahabad High Court · AIR 1925 All 277 : 85 Ind. Cas. 1047

Guardians and Wards Act, 1890 — Section 32Trusts Act, 1882 — Section 78

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High Courts26 Nov 1924Allowed

Lalji and Others Vs Emperor

Allahabad High Court · AIR 1925 All 308

Penal Code, 1860 (IPC) — Section 143, 147, 224, 225

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High Courts26 Nov 1924

Jai Mangal Chand Vs Ganpat Chand

Allahabad High Court · AIR 1925 All 541

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High Courts25 Nov 1924Dismissed

Nagar and Others Vs Khase and Others

Allahabad High Court · AIR 1925 All 440

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High Courts25 Nov 1924Dismissed

Thakur Rudrapal Singh and Others Vs Matabadal Singh and Others

Allahabad High Court · AIR 1925 All 484 : 85 Ind. Cas. 480

Transfer of Property Act, 1882 — Section 60, 83

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High Courts25 Nov 1924Dismissed

Gulab Vs Emperor

Allahabad High Court · AIR 1925 All 667

Criminal Procedure Code, 1898 (CrPC) — Section 202, 476A

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High Courts25 Nov 1924Dismissed

(Babu) Madho Dass and Another Vs His Highness The Maharajah of Benares

Allahabad High Court · (1924) 11 AHC CK 0021

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High Courts25 Nov 1924

Mahadeo Prasad and Another Vs Sooraj Prasad

Allahabad High Court · AIR 1925 All 682 : 85 Ind. Cas. 704

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