High Courts14 Jul 1924Dismissed
B. Dwarkadhish Prasad Singh Vs Maharaja Keshava Prasad Singh
Allahabad High Court · AIR 1925 All 266 : 85 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,600 of 5,023
High Courts12 Jul 1924Dismissed
(Sri) Narain Singh Vs Emperor
Allahabad High Court · AIR 1925 All 129 : 85 Ind. Cas. 62
High Courts11 Jul 1924Dismissed
Babu Sanwal Das and Others Vs Saiyad Ali Mahdi and Others
Allahabad High Court · 85 Ind. Cas. 330
Limitation Act, 1908 — Article 19
High Courts11 Jul 1924Dismissed
Sanwal Das and Others Vs Saiyid Ali Madhi and Others
Allahabad High Court · AIR 1925 All 174
High Courts11 Jul 1924Dismissed
Harihar Prasad Vs Ram Daur alias Ram Das and Another
Allahabad High Court · AIR 1925 All 17
High Courts11 Jul 1924
Harihar Prasad Vs Ram Daur and Musammat Partapi
Allahabad High Court · 82 Ind. Cas. 1032
High Courts10 Jul 1924Dismissed
Baijnath Das Vs Balmukand
Allahabad High Court · 82 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Section 144Court Fees Act, 1870 — Article 1
High Courts10 Jul 1924
Ishwar Prasad and Another Vs Babu Bishunath Prasad Singh
Allahabad High Court · (1924) 07 AHC CK 0026
High Courts09 Jul 1924Disposed Of
Meer Qurban Ali Vs Shaikh Majid Husain and Others
Allahabad High Court · 82 Ind. Cas. 289
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts09 Jul 1924Allowed
Bikramajit Rai and Others Vs Mahanth Darshan Das and Another
Allahabad High Court · (1924) 07 AHC CK 0088
High Courts09 Jul 1924Disposed Of
Dikshit and Co. Ltd. Vs Mathura Prasad
Allahabad High Court · AIR 1925 All 71 : 82 Ind. Cas. 21
High Courts09 Jul 1924Disposed Of
Lalman and Others Vs Kalka Prasad and Others
Allahabad High Court · (1924) 07 AHC CK 0056
High Courts09 Jul 1924
(Meer) Qurban Ali Vs Shaikh Majid Hussain and Others
Allahabad High Court · AIR 1925 All 63
High Courts08 Jul 1924Allowed
Mohan Lal and Others Vs Bhuteshwar
Allahabad High Court · AIR 1925 All 142 : 83 Ind. Cas. 1
High Courts08 Jul 1924Dismissed
Mahadeo Prasad Vs Anandi Lal and Others
Allahabad High Court · AIR 1925 All 60 : 92 Ind. Cas. 348
High Courts08 Jul 1924
Bishen Sahai Vs Chhotey Lal and Others
Allahabad High Court · (1924) 07 AHC CK 0014
High Courts03 Jul 1924Dismissed
Narain Vs Ram Saran Das and Another
Allahabad High Court · AIR 1924 All 871 : 85 Ind. Cas. 490
High Courts03 Jul 1924Dismissed
Mathura Das Vs Samraj Singh and Others
Allahabad High Court · AIR 1925 All 240
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Jul 1924Allowed
Sukhdeo and Others Vs Ram Newaz and Another
Allahabad High Court · AIR 1925 All 65