High Courts16 Jun 1924Disposed Of
Ram Badan Singh Vs Ram Pargash Singh
Allahabad High Court · AIR 1925 All 123(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,604 of 5,023
High Courts13 Jun 1924Dismissed
Musammat Ram Sakhi Kuar Vs Lachmi Narain Lal
Allahabad High Court · AIR 1924 All 802 : 80 Ind. Cas. 42
High Courts13 Jun 1924Partly Allowed
In Re: Lachman Dass Narain Dass of Cawnpore
Allahabad High Court · AIR 1925 All 115
High Courts13 Jun 1924
In Re: Lachhman Dass-Narain Dass of Cawnpore
Allahabad High Court · 84 Ind. Cas. 207
Income Tax Act, 1961 — Section 2(4)
High Courts12 Jun 1924Allowed
Mathura Ram and Another Vs Baldeo Ram and Others
Allahabad High Court · 80 Ind. Cas. 21
Provincial Insolvency Act, 1920 — Section 10, 25
High Courts12 Jun 1924Disposed Of
Tawassul Husain Vs Wajid Ali and Another
Allahabad High Court · AIR 1925 All 140 : 87 Ind. Cas. 795
High Courts12 Jun 1924Allowed
Mehdi Hasan and Others Vs Ismail Hasan
Allahabad High Court · (1924) ILR (All) 897
Contract Act, 1872 — Section 73
High Courts12 Jun 1924Dismissed
Mohammad Abdul Rahim Khan and Another Vs Ram Bharos Ojha and Others
Allahabad High Court · AIR 1925 All 6 : 83 Ind. Cas. 1033
High Courts12 Jun 1924
Saiyid Ismail Hasan Vs Saiyid Mahdi Hasan and Others
Allahabad High Court · AIR 1924 All 881 : 80 Ind. Cas. 63
Transfer of Property Act, 1882 — Section 76
High Courts11 Jun 1924Dismissed
Bhorey Akhey Ram Vs Basant Lal and Others
Allahabad High Court · 80 Ind. Cas. 106
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 7
High Courts11 Jun 1924Dismissed
Bohra Akhey Ram Vs Basant Lal and Others
Allahabad High Court · (1924) ILR (All) 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 7
High Courts11 Jun 1924
Harbans and others Vs King-Emperor
Allahabad High Court · (1924) 06 AHC CK 0001
High Courts10 Jun 1924Dismissed
Khazan Singh Vs Umrao Singh and Others
Allahabad High Court · AIR 1925 All 44
High Courts10 Jun 1924
Chaudhri Khazan Singh and Another Vs Chaudhri Umrao Singh and Others
Allahabad High Court · 92 Ind. Cas. 335
High Courts06 Jun 1924Allowed
Aftab Begam Vs Haji Abdul Majid Khan
Allahabad High Court · AIR 1924 All 800 : 81 Ind. Cas. 525
High Courts06 Jun 1924Dismissed
Gobind Narain and Another Vs Uma Shankar
Allahabad High Court · (1924) ILR (All) 892
Limitation Act, 1963 — Section 19
High Courts06 Jun 1924
Muhammad Abdul Rahman Khan Vs Muhammad Ayyub Khan and Others
Allahabad High Court · AIR 1924 All 806 : (1924) ILR (All) 889 : 79 Ind. Cas. 1053
High Courts06 Jun 1924
Chidda Singh Vs Emperor
Allahabad High Court · 82 Ind. Cas. 364
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 325
High Courts06 Jun 1924
Uma Shankar Vs Gobind Narayan and Another
Allahabad High Court · 80 Ind. Cas. 6
Limitation Act, 1963 — Section 19