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Allahabad High Court judgments

1,00,452 judgments · page 4,605 of 5,023

High Courts04 Jun 1924Allowed

Rajpati Vs Deoli

Allahabad High Court · (1924) ILR (All) 877

Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
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High Courts04 Jun 1924Allowed

Ram Sri Vs Sri Kishan and Others

Allahabad High Court · AIR 1924 All 777 : (1924) ILR (All) 879

Criminal Procedure Code, 1898 (CrPC) — Section 146(1)United Provinces Land Revenue Act, 1901 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
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High Courts29 May 1924

Ram Charan Vs Bulaqi

Allahabad High Court · (1924) ILR (All) 858 : 83 Ind. Cas. 880

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
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High Courts28 May 1924

Emperor Vs Baldeo Prasad and Another

Allahabad High Court · AIR 1924 All 770 : (1924) ILR (All) 851 : 82 Ind. Cas. 285

Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
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