High Courts21 May 1924Dismissed
Firm Gopal Rai Phul Chand Vs Great Indian Peninsula Railway
Allahabad High Court · 82 Ind. Cas. 313
Railways Act, 1890 — Section 72
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,607 of 5,023
High Courts21 May 1924Dismissed
Hira Lal Vs Emperors
Allahabad High Court · AIR 1924 All 765 : 82 Ind. Cas. 172
Criminal Procedure Code, 1898 (CrPC) — Section 414, 562
High Courts21 May 1924Dismissed
Nand Ram Singh Vs Hari Saran Das and Others
Allahabad High Court · AIR 1925 All 100 : 82 Ind. Cas. 296
High Courts21 May 1924
Gopal Rai, Phul Chand Vs The Great Indian Peninsula Railway Company
Allahabad High Court · AIR 1924 All 621 : (1924) ILR (All) 837
Railways Act, 1890 — Section 72Railways Act, 1890 — Section 72Railways Act, 1890 — Section 72
High Courts20 May 1924Dismissed
Radha Kishan Vs Kedar Nath
Allahabad High Court · 80 Ind. Cas. 874
Evidence Act, 1872 — Section 33
High Courts20 May 1924Dismissed
Janki Das and Others Vs Putli Kunwar
Allahabad High Court · (1924) ILR (All) 813
High Courts20 May 1924Dismissed
Radhe Lal and Others Vs Mul Chand and Others
Allahabad High Court · (1924) ILR (All) 820
Civil Procedure Code, 1908 (CPC) — Section 13Civil Procedure Code, 1908 (CPC) — Section 13Civil Procedure Code, 1908 (CPC) — Section 13
High Courts20 May 1924Dismissed
Musammat Putli Kunwar Vs Janki Das and Others
Allahabad High Court · AIR 1924 All 850 : 81 Ind. Cas. 294
High Courts20 May 1924
Radha Lal and Others Vs Mulchand and Others
Allahabad High Court · 80 Ind. Cas. 933
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 May 1924Dismissed
Multan Singh and Others Vs Pudhan Man Singh and Others
Allahabad High Court · AIR 1924 All 854 : 84 Ind. Cas. 74
High Courts19 May 1924Dismissed
Gobind Ram Vs Naubat and Others
Allahabad High Court · AIR 1924 All 762 : 83 Ind. Cas. 719
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 352, 447
High Courts19 May 1924
Tulshi Das Vs Emperor
Allahabad High Court · 82 Ind. Cas. 476
Public Gambling Act, 1867 — Section 13
High Courts19 May 1924
Sheo Ghulam Vs Salik Ram
Allahabad High Court · AIR 1924 All 481 : (1924) ILR (All) 791
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts19 May 1924
Mangan Lal Vs G.I.P. Railway Company
Allahabad High Court · AIR 1924 All 849 : 83 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts16 May 1924Dismissed
Muhammad Raza Khan and Others Vs Muhammad Askari Khan
Allahabad High Court · 85 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts16 May 1924Dismissed
Madho Lal Vs Banarsi Das and Another
Allahabad High Court · 82 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(1)
High Courts16 May 1924Allowed
Muhammad Raza Khan and Others Vs Muhammmad Askari Khan
Allahabad High Court · (1924) 05 AHC CK 0049
High Courts16 May 1924Dismissed
Ram Jatan Tiwari Vs Radha Kishun Tiwari and Others
Allahabad High Court · AIR 1925 All 15
High Courts16 May 1924Dismissed
Madho Lal Vs Banarsi Das and Others
Allahabad High Court · AIR 1925 All 98