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Allahabad High Court judgments

1,00,452 judgments · page 4,608 of 5,023

High Courts16 May 1924

Jagannath Vs Gajadhar

Allahabad High Court · (1924) ILR (All) 775

Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25
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High Courts14 May 1924Dismissed

Ganga Sahai Vs Emperor

Allahabad High Court · AIR 1924 All 763 : 83 Ind. Cas. 692

Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182
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High Courts12 May 1924Dismissed

Tara Chand Vs Champi

Allahabad High Court · (1924) ILR (All) 767

Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts12 May 1924

Hunter Vs Damodar Das and Others

Allahabad High Court · (1924) ILR (All) 759

Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
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