High Courts09 May 1924
Kallu and Others Vs Ganga Ram and Another
Allahabad High Court · AIR 1924 All 825 : 84 Ind. Cas. 669
North Western Provinces Tenancy Act, 1901 — Section 20, 20(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,609 of 5,023
High Courts08 May 1924Dismissed
Yasin Bibi and Others Vs Syed Munawar Husain
Allahabad High Court · 92 Ind. Cas. 345
High Courts08 May 1924Allowed
Muhammad Abdul Gafoor Khan Vs Syed Akram Hasan and Another
Allahabad High Court · AIR 1924 All 747 : 83 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts08 May 1924Dismissed
Syed Munawar Husain Vs Yasin Bibi and Others
Allahabad High Court · (1924) ILR (All) 743
High Courts08 May 1924Dismissed
Gulab Rai Vs Sundar Lal and Others
Allahabad High Court · AIR 1925 All 243
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 May 1924
Chet Ram Vs Sita Ram and Others
Allahabad High Court · AIR 1924 All 678 : (1924) ILR (All) 717 : 82 Ind. Cas. 251
North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79
High Courts08 May 1924
Husain Bhai and Another Vs Beltie Shah Gilani
Allahabad High Court · AIR 1924 All 808 : (1924) ILR (All) 733
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 May 1924
Akram Hasan and Another Vs Abdul Ghafur Khan
Allahabad High Court · (1924) ILR (All) 741
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts08 May 1924
Husain Bhai and Another Vs T. Beltie Shah Gilani
Allahabad High Court · 83 Ind. Cas. 1035
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 May 1924Allowed
Tara Chand and Others Vs Jugul Kishore and Others
Allahabad High Court · 83 Ind. Cas. 967
High Courts07 May 1924Dismissed
Himanchal Singh Vs Jatwar Singh and Others
Allahabad High Court · AIR 1924 All 570 : (1924) ILR (All) 710 : 80 Ind. Cas. 16
Evidence Act, 1872 — Section 20, 31Evidence Act, 1872 — Section 20, 31Evidence Act, 1872 — Section 20, 31
High Courts07 May 1924
Chetan Singh and Another Vs Sartaj Singh and Others
Allahabad High Court · AIR 1924 All 908 : (1924) ILR (All) 709 : 79 Ind. Cas. 1001
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts07 May 1924
Tara Chand and Others Vs Jugal Kishore and Others
Allahabad High Court · (1924) ILR (All) 713
Provincial Insolvency Act, 1920 — Section 25Provincial Insolvency Act, 1920 — Section 25Provincial Insolvency Act, 1920 — Section 25
High Courts01 May 1924Allowed
Sobha Ram Vs Tursi Ram and Others
Allahabad High Court · AIR 1924 All 495 : (1924) ILR (All) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97Limitation Act, 1963 — Article 11ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97
High Courts01 May 1924Dismissed
Piari Lal, Gopi Nath Vs The East Indian Railway Company
Allahabad High Court · (1924) ILR (All) 691
High Courts01 May 1924Dismissed
Tika Ram Vs Daulat Ram
Allahabad High Court · (1924) ILR (All) 465 : 80 Ind. Cas. 661
High Courts01 May 1924Dismissed
Lala Dwarka Dass Vs Rai Bahadur Shah Durga Prasad
Allahabad High Court · 82 Ind. Cas. 80
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 May 1924Allowed
Sukhdeo Rai Vs Ram Chandar Rai and Another
Allahabad High Court · (1924) ILR (All) 706 : 83 Ind. Cas. 24
Guardians and Wards Act, 1890 — Section 25Guardians and Wards Act, 1890 — Section 25Guardians and Wards Act, 1890 — Section 25
High Courts01 May 1924Dismissed
Firm Peare Lal-Gopi Nath Vs The East Indian Railway Company
Allahabad High Court · AIR 1924 All 574 : 82 Ind. Cas. 351
High Courts01 May 1924Dismissed
Harish Chandra and Others Vs Mt. Kastola Kunwar and Others
Allahabad High Court · AIR 1925 All 68