High Courts01 May 1924
Shiam Sundar Ram and Another Vs Ram Het and Others
Allahabad High Court · (1924) 05 AHC CK 0035
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,610 of 5,023
High Courts01 May 1924
Harish Chandra and Others Vs Musammat Kastola Kunwar and Others
Allahabad High Court · 80 Ind. Cas. 743
Limitation Act, 1963 — Section 19
High Courts01 May 1924
Chheda Vs Achhu Singh and Another
Allahabad High Court · (1924) ILR (All) 690
North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79
High Courts01 May 1924Allowed
Chedda Vs Achhu Singh and Another
Allahabad High Court · (1924) 05 AHC CK 0013
High Courts30 Apr 1924
Alimuddin alias Allia Vs Emperor
Allahabad High Court · AIR 1924 All 569 : 82 Ind. Cas. 36
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Apr 1924Dismissed
Sita Ram Vs Musammat Govindi
Allahabad High Court · (1924) ILR (All) 458
Guardians and Wards Act, 1890 — Section 34(c), 45
High Courts30 Apr 1924
Makhan Lal Vs Bihari Lal
Allahabad High Court · AIR 1924 All 571 : (1924) ILR (All) 688
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts30 Apr 1924
Lala Makhan Lal Vs Lala Bihari Lal
Allahabad High Court · 80 Ind. Cas. 627
Penal Code, 1860 (IPC) — Section 403
High Courts30 Apr 1924
Sita Ram Vs Musammat Gobindi
Allahabad High Court · 80 Ind. Cas. 592
Guardians and Wards Act, 1890 — Section 34(c), 45
High Courts29 Apr 1924Dismissed
Muhammad Abdul Hasan Vs Fida Husain and Others
Allahabad High Court · AIR 1924 All 473 : 82 Ind. Cas. 736
High Courts29 Apr 1924Dismissed
Gobind Singh and Others Vs Bhirgunath Singh and Others
Allahabad High Court · AIR 1924 All 788 : 82 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1924
Bhirgu Nath Singh and Others Vs Gobind Singh and Others
Allahabad High Court · (1924) ILR (All) 686
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Apr 1924Allowed
Gobind Ram and Others Vs Musammat Ram Koer and Others
Allahabad High Court · AIR 1924 All 522 : 83 Ind. Cas. 740
High Courts28 Apr 1924Disposed Of
Shah Lalchand and Another Vs Shah Ram Chand and Another
Allahabad High Court · AIR 1924 All 753 : 82 Ind. Cas. 526
High Courts28 Apr 1924Disposed Off
Shah Ram Chand and Another Vs Shah Lal Chand and Another
Allahabad High Court · (1924) ILR (All) 674
High Courts28 Apr 1924
Brij Bhushan Lal Vs The Municipal Board of Kanauj
Allahabad High Court · AIR 1924 All 567 : (1924) ILR (All) 685 : 82 Ind. Cas. 89
United Provinces Municipalities Act, 1916 — Section 128(1)(ix)
High Courts28 Apr 1924
Qadir Bakhsh and Others Vs Abdul Haq
Allahabad High Court · AIR 1924 All 509 : 84 Ind. Cas. 258
High Courts25 Apr 1924Allowed
Muhammad Ashiq Ali Vs Musammat Hajra Bibi
Allahabad High Court · AIR 1924 All 690 : 82 Ind. Cas. 627
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts25 Apr 1924Dismissed
Musammat Batka Vs Musammat Sitman
Allahabad High Court · AIR 1924 All 527 : 82 Ind. Cas. 372
High Courts25 Apr 1924Dismissed
Majju and Another Vs Lachman Prasad and Another
Allahabad High Court · AIR 1924 All 535 : 84 Ind. Cas. 702