High Courts25 Apr 1924Dismissed
Nand Lal and Another Vs Anandi and Others
Allahabad High Court · (1924) ILR (All) 665
Evidence Act, 1872 — Section 32(5), 32(6)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,611 of 5,023
High Courts25 Apr 1924
Lachman Prasad and Another Vs Majju and Another
Allahabad High Court · (1924) ILR (All) 671
High Courts25 Apr 1924
Ram Saran and Others Vs Thakur Seo Pratap Singh
Allahabad High Court · AIR 1925 All 605 : 85 Ind. Cas. 586
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Apr 1924
Musammat Anandi and Others Vs Nand Lal and Another
Allahabad High Court · AIR 1924 All 575 : 83 Ind. Cas. 618
Evidence Act, 1872 — Section 32(5), 32(6)
High Courts24 Apr 1924
Kedar Nath and Another Vs Jagannath Singh and Others
Allahabad High Court · AIR 1924 All 879 : 80 Ind. Cas. 380
High Courts23 Apr 1924Dismissed
Dayaram and Others Vs Ram Narain Pande and Others
Allahabad High Court · (1924) 04 AHC CK 0054
High Courts23 Apr 1924
Daya Ram Ojha and Another Vs Ram Narain and Others
Allahabad High Court · 85 Ind. Cas. 563
High Courts23 Apr 1924
Ram Karan Singh and Another Vs Raja Ram and Another
Allahabad High Court · AIR 1924 All 877 : 84 Ind. Cas. 26
Transfer of Property Act, 1882 — Section 68, 90
High Courts22 Apr 1924Dismissed
Hapoo Mal Vs Emperor
Allahabad High Court · 83 Ind. Cas. 695
Penal Code, 1860 (IPC) — Section 290
High Courts22 Apr 1924
Emperor Vs Bihari Singh and Another
Allahabad High Court · (1924) ILR (All) 663
Civil Procedure Code, 1908 (CPC) — Section 135
High Courts22 Apr 1924
Baij Nath and Another Vs Panna Lal
Allahabad High Court · AIR 1924 All 706 : (1924) ILR (All) 635
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Apr 1924
Qalandar Singh Vs Muhammad Raza Khan and Others
Allahabad High Court · AIR 1924 All 624 : 83 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts22 Apr 1924
Lala Baij Nath and Another Vs Panna Lal
Allahabad High Court · 83 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Apr 1924
Ram Narain Vs Emperor through Shib Narain
Allahabad High Court · AIR 1924 All 566 : 83 Ind. Cas. 503
Penal Code, 1860 (IPC) — Section 499, 500
High Courts16 Apr 1924Dismissed
Ambika Prasad Singh and Others Vs Ram Kishen Barnawar and Others
Allahabad High Court · (1924) 04 AHC CK 0036
High Courts16 Apr 1924
Brij Bihari Lal and Others Vs Muhammad Nuh
Allahabad High Court · (1924) ILR (All) 656
High Courts16 Apr 1924
Sheikh Muhammad Nuh Vs Brij Behari Lal and Others
Allahabad High Court · AIR 1924 All 939 : 82 Ind. Cas. 5
High Courts16 Apr 1924
Gauri Shankar Vs Mithai
Allahabad High Court · AIR 1924 All 750 : 84 Ind. Cas. 264
Easements Act, 1882 — Section 59
High Courts16 Apr 1924
Shin Prasad Singh and another Vs Muneshwar Dube and others
Allahabad High Court · (1924) 04 AHC CK 0020