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Allahabad High Court judgments, 2014

3,313 judgments · page 163 of 166

High Courts08 Jan 2014Dismissed

Uniword Telecom Ltd. Vs State of U.P.

Allahabad High Court · (2014) 3 ADJ 405 : AIR 2014 All 77 : (2014) 3 ALJ 700 : (2014) 3 BC 1

Companies Act, 1956 — Section 529, 529AConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34
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High Courts08 Jan 2014

Jitendra Singh Rathore Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 392 : (2014) 2 ADJ 424 : (2014) 4 ALJ 76 : (2014) 84 ALLCC 598 : (2014) 3 Crimes 203

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 58Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 42(1), 42(1)(b)
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High Courts08 Jan 2014Allowed

Khushali Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 718 : (2014) 85 ALLCC 41

Criminal Procedure Code, 1973 (CrPC) — Section 161, 82, 83Penal Code, 1860 (IPC) — Section 302, 34, 394
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High Courts08 Jan 2014Allowed

Dileep Kumar Singh Vs Union of India and Others

Allahabad High Court · (2014) 4 ADJ 97 : (2014) 4 AWC 4204 : (2014) 2 ESC 1166 : (2014) 2 UPLBEC 1076

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 27, 30, 32, 33
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High Courts08 Jan 2014Allowed

Vinod Vs State of U.P. and Another

Allahabad High Court · (2014) 1 ACR 647 : (2014) 2 ADJ 167 : (2014) 4 ALJ 281 : (2014) 85 ALLCC 466

Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68(1)
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High Courts08 Jan 2014Allowed

Akash Goel Vs State of U.P. and Others

Allahabad High Court · (2014) 2 ADJ 728 : (2014) 3 ALJ 735 : (2014) 103 ALR 155 : (2014) 2 AWC 1973 : (2014) 141 FLR 212 : (2014) 1 UPLBEC 407

Hindu Adoptions and Maintenance Act, 1956 — Section 10(4), 12, 16
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