High Courts06 Jan 2014Disposed Off
Satya Pal Singh Lodhe Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 165 of 166
High Courts06 Jan 2014Dismissed
Ramjeet Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 124 RD 486
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 20, 48
High Courts06 Jan 2014Dismissed
Smt. Girja Vs Smt. Sarla Devi and Others
Allahabad High Court · (2014) 1 ADJ 426 : (2014) 2 ALJ 99 : (2014) 102 ALR 616 : (2014) 2 AWC 1928 : (2014) 124 RD 166
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16Limitation Act, 1963 - Section 5Representation of the People Act, 1951 - Section 83 97
High Courts06 Jan 2014
Nehru Prasutika Aspatal Samiti Vs Commissioner of Income Tax
Allahabad High Court · (2014) 2 ADJ 332 : (2014) 2 ALJ 245 : (2014) 266 CTR 452 : (2014) 361 ITR 68 : (2014) 221 TAXMAN 300
Income Tax Act, 1961 — Section 10, 10(23C)(iiiae), 143(3), 260A
High Courts06 Jan 2014Disposed Off
Amar Bahadur Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 310 : (2014) 5 ALJ 245
High Courts06 Jan 2014
Radhey Shyam Yadav Vs State Bank of India
Allahabad High Court · (2014) 5 ALJ 1
Constitution of India, 1950 — Article 226
High Courts06 Jan 2014
Commissioner of Central Excise Vs U.P. State Sugar Corporation
Allahabad High Court · (2014) 302 ELT 509 : (2014) 24 GSTR 381
Central Excises and Salt Act, 1944 — Section 35G(1)
High Courts06 Jan 2014Allowed
Baby of Neesha Vs State of U.P.
Allahabad High Court · (2014) 1 ADJ 217
Constitution of India, 1950 — Article 12, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(aa), 2(d), 29, 30
High Courts06 Jan 2014Allowed
Suresh Chandra Tiwari and Another Vs Chandra Bhan Paliwal
Allahabad High Court · (2014) 102 ALR 579
High Courts05 Jan 2014Dismissed
Mubarak Ahmad Vs State of U.P. and Others
Allahabad High Court · (2015) 1 Crimes 795
Arms Act, 1959 - Section 13, 14, 17, 4, 5 — Constitution of India, 1950 - Article 21, 226
High Courts03 Jan 2014
Commissioner of Income Tax-II Vs Vihangam Yoga Prachar and Social Welfare Trust
Allahabad High Court · (2014) 223 TAXMAN 16
Income Tax Act, 1961 — Section 260A, 80G(5), 80G(5)(vi)Income Tax Act, 1961 — Section 260A, 80G(5), 80G(5)(vi)
High Courts03 Jan 2014
Commissioner of Income Tax-II Vs R.S. Bajaj Society
Allahabad High Court · (2014) 222 TAXMAN 111
Income Tax Act, 1961 — Section 11, 12, 12AA, 260A
High Courts03 Jan 2014
Shyam Charan Tripathi Vs State of U.P.
Allahabad High Court · (2014) 3 UPLBEC 2213
High Courts03 Jan 2014Disposed Off
Bhanu Pratap Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 332
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts03 Jan 2014Dismissed
Mohd. Aneesh Khan Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 1 : (2014) 2 ALJ 156 : (2014) 103 ALR 179 : (2014) 2 AWC 2139 : (2014) 141 FLR 297 : (2014) 1 UPLBEC 440
Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506
High Courts03 Jan 2014Allowed
Saurabh Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 2 ALJ 43
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts03 Jan 2014
M/s. Vidya Erectors and Engineers Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ALJ 3
Uttar Pradesh Land Revenue Act, 1901 — Section 28, 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts03 Jan 2014Dismissed
Shafiq Ahmad and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 2 ACR 1218 : (2014) 1 ADJ 661 : (2014) 84 ALLCC 619
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 197 197(3) 397 397(2)Prevention of Corruption Act, 1988 - Section 19 19(3)
High Courts03 Jan 2014Dismissed
Tek Chandra Vs State of U.P.
Allahabad High Court · (2014) 01 AHC CK 0101
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197 482Penal Code, 1860 (IPC) - Section 223 224
High Courts03 Jan 2014Allowed
Chandru and Another Vs State
Allahabad High Court · (2014) 1 ACR 659 : (2014) 1 ADJ 251 : (2014) 4 ALJ 184 : (2014) 84 ALLCC 616 : (2014) 2 Crimes 710
Penal Code, 1860 (IPC) - Section 201 302 34