High Courts07 Jan 2014
Commissioner of Commercial Tax Vs Jombi Group Corpn.
Allahabad High Court · (2014) 43 GST 529
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 164 of 166
High Courts07 Jan 2014Dismissed
Dharmendra Singh Vs U.O.I. and Others
Allahabad High Court · (2014) 2 ALJ 106 : (2014) 2 UPLBEC 1217
Constitution of India, 1950 — Article 226
High Courts07 Jan 2014Allowed
Amit Kumar Tyagi and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 782 : AIR 2014 All 40 : (2014) 2 ALJ 543 : (2014) 103 ALR 756 : (2014) 4 AWC 3686 : (2014) 122 RD 565
High Courts07 Jan 2014Disposed Off
Seeta Ram Vs A.D.M./D.D.C. and Others
Allahabad High Court · (2014) 122 RD 467
High Courts07 Jan 2014Disposed Off
Akhilesh Kumar and Others Vs D.D.C. and Another
Allahabad High Court · (2014) 122 RD 464
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 48
High Courts07 Jan 2014
M/s. Vee Excel Drugs and Pharmaceuticals Pvt. Ltd. Vs Union of India and Others
Allahabad High Court · (2014) 2 ADJ 184 : (2014) 2 ALJ 226 : (2014) 305 ELT 100 : (2014) 24 GSTR 466
Central Excises and Salt Act, 1944 - Section 11(B)
High Courts07 Jan 2014Disposed Off
Veeru Raidas Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Jan 2014
Star Paper Mills Limited Vs State of U.P.
Allahabad High Court · (2014) 74 VST 177
Central Sales Tax Act, 1956 — Section 13(1), 8, 8(1)Sales of Goods Act, 1930 — Section 4
High Courts07 Jan 2014Allowed
Bhagwan Das Saxena Vs State of U.P.
Allahabad High Court · (2014) 3 AWC 3105
High Courts06 Jan 2014Dismissed
Dr. Vinay Singh and Others Vs Union of India and Others
Allahabad High Court · (2014) 1 ADJ 672 : (2014) 2 ALJ 366 : (2014) 103 ALR 192 : (2014) 2 AWC 1143 : (2014) 2 ESC 671
University Grants Commission Act, 1956 — Section 11, 20(1), 26, 26(3), 7
High Courts06 Jan 2014Dismissed
Dina Nath Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 124 RD 519
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A(2), 3(2), 48(3), 9, 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 117A
High Courts06 Jan 2014
Rinku Vs State of U. P.
Allahabad High Court · (2014) 1 ACR 405
Criminal Procedure Code, 1973 (CrPC) — Section 172
High Courts06 Jan 2014Dismissed
Kishore Ram Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 254 : (2014) 5 ALJ 27 : (2014) 2 AWC 2126 : (2014) 1 UPLBEC 528
High Courts06 Jan 2014Disposed Off
Smt. Ruby Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147 149 227 228 239
High Courts06 Jan 2014Dismissed
Phakhruddin @ Banti Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0188
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 Jan 2014Dismissed
Maya Mouris and Another Vs The State of U.P and Another
Allahabad High Court · (2014) 6 ALJ 778
Criminal Procedure Code, 1973 (CrPC) - Section 155(2) 156(1) 156(3) 200 202Penal Code, 1860 (IPC) - Section 323 342 354 379 392
High Courts06 Jan 2014Dismissed
Dheeraj Kumar Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 125 126 126(2) 482
High Courts06 Jan 2014
Commissioner of Income Tax Vs Jogendra Singh and Co.
Allahabad High Court · (2014) 361 ITR 78 : (2014) 222 TAXMAN 113
Income Tax Act, 1961 — Section 143(3), 144, 260A, 44AB, 44AD
High Courts06 Jan 2014
Hindustan Lever Limited Vs Commissioner of Trade Tax, Lucknow and Another
Allahabad High Court · (2014) 69 VST 151
Uttar Pradesh Trade Tax Act, 1948 — Section 4A(2)(c)
High Courts06 Jan 2014Partly Allowed
Sarnam Singh Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 753 : (2014) 85 ALLCC 53
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308