High Courts09 Jan 2014
Swarup Vegetable Products Industries Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2014) 45 GST 230
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 162 of 166
High Courts09 Jan 2014Allowed
Smt. Reshma Devi Vs Commissioner, Gorakhpur Division and Others
Allahabad High Court · (2014) 3 ADJ 84 : (2014) 2 ALJ 742 : (2014) 4 AWC 3775 : (2014) 122 RD 677
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 122B(4F), 122B(4-F), 132, 195
High Courts09 Jan 2014
M/s. Shikha Steel Co. Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 390 : (2014) 68 VST 488
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 2(e), 2(ee), 21, 21(1), 21(2)
High Courts09 Jan 2014
Jai Prakash Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 69 : (2014) 2 ALJ 462 : (2014) 103 ALR 165 : (2014) 2 AWC 1771 : (2014) 1 ESC 586 : (2014) 4 UPLBEC 2983
Constitution of India, 1950 — Article 14, 16
High Courts09 Jan 2014Disposed Off
Kanhaiya Lal Gupta Vs Board of Revenue and Others
Allahabad High Court · (2014) 122 RD 477
Constitution of India, 1950 — Article 226
High Courts09 Jan 2014
Bal Kishan and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 553
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 131-B, 229B, 229-B
High Courts09 Jan 2014
A.C.M.E. Engineer Vs Commissioner of Sales Tax
Allahabad High Court · (2014) 71 VST 170
Central Sales Tax Act, 1956 — Section 10A
High Courts09 Jan 2014
Jai Kishan Khatri Vs Commissioner of Central Excise, Kanpur Nagar
Allahabad High Court · (2014) 305 ELT 385 : (2014) 43 GST 525 : (2014) 25 GSTR 16
Central Excises and Salt Act, 1944 - Section 35(1) 37C
High Courts09 Jan 2014
Shobhit Industries and Engineering Works Vs Commissioner of Trade Tax, U.P.
Allahabad High Court · (2014) 44 GST 683
Uttar Pradesh Trade Tax Act, 1948 — Section 11Uttar Pradesh Value Added Tax Act, 2008 — Section 58
High Courts09 Jan 2014
Smt. Chandra Prabha Kushwaha and Others Vs Commissioner of Income Tax and Another
Allahabad High Court · (2014) 361 ITR 66
Income Tax Act, 1961 — Section 127, 127(2)
High Courts09 Jan 2014Dismissed
Ankur Bhardwaj Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 125 482Family Courts Act, 1984 - Section 10
High Courts09 Jan 2014
Pawan Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2014) 1 ACR 734 : (2014) 3 ADJ 51 : (2014) 87 ALLCC 204
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 34, 352, 405, 406, 415
High Courts09 Jan 2014Dismissed
Dharmendra Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 633 : (2014) 2 ALJ 231
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304, 308
High Courts09 Jan 2014
Hazari Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 678
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304, 323, 324, 326, 34
High Courts09 Jan 2014Allowed
Rakesh Vs State of U.P. and Another
Allahabad High Court · (2014) 1 ACR 384 : (2014) 1 ADJ 556 : (2014) 2 ALJ 181 : (2014) 84 ALLCC 610 : (2014) 3 Crimes 306
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 120B, 420, 463, 464, 467
High Courts09 Jan 2014
Sunil Kumar Jain and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 132 : (2014) 102 ALR 892 : (2014) 3 AWC 2243 : (2014) 122 RD 656 : (2014) 1 UPLBEC 445
Uttar Pradesh Municipalities Act, 1916 — Section 34, 34(1-A)
High Courts09 Jan 2014Dismissed
Sakhi Gopal Vs Ziladhikari/D.D.C and Others
Allahabad High Court · (2014) 122 RD 598
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(2), 5, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4), 229B, 331(3)
High Courts08 Jan 2014Dismissed
M/s. Uniwood Telecom Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 103 ALR 821 : (2014) 3 AWC 3072 : (2014) 122 RD 609
Companies Act, 1956 — Section 529, 529AConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34
High Courts08 Jan 2014Allowed
Parsadi and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 465
High Courts08 Jan 2014
Commissioner, Trade Tax Vs Kashi Food Products Pvt. Ltd.
Allahabad High Court · (2014) 69 VST 131
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4A