High Courts13 Jan 2014
Commissioner Vs H.C.S. Comnet System Ltd. Hughes Escorts Communications Ltd. Vs Commissioner
Allahabad High Court · (2015) 316 ELT 13 : (2014) 72 VST 383
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 160 of 166
High Courts13 Jan 2014Allowed
Mohd. Ismail Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 123 RD 771
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20
High Courts13 Jan 2014
Ahmadunnisa Vs IVth Additional District Judge
Allahabad High Court · (2014) 107 ALR 52
Presidency Small Cause Courts Act, 1882 — Section 23
High Courts13 Jan 2014Dismissed
Ajay Kumar Shukla Vs Ganesh Shankar Choudhary and Another
Allahabad High Court · (2014) 103 ALR 51
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts13 Jan 2014Dismissed
Sanjeewan Lal Yadav Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 16 : (2014) 2 ESC 701
Constitution of India, 1950 — Article 226, 311(2)
High Courts13 Jan 2014Dismissed
Hari Om Narain Awasthi Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 710 : (2014) 6 ALJ 136 : (2014) 4 AWC 3738 : (2014) 2 UPLBEC 1312
Constitution of India, 1950 — Article 14
High Courts13 Jan 2014Dismissed
Purvottar Railway Sramik Sangh Vs Union of India and Others
Allahabad High Court · (2014) 2 ADJ 10 : (2014) 2 ALJ 472 : (2014) 2 AWC 2149 : (2014) 141 FLR 592
Constitution of India, 1950 — Article 14, 19(1)(c), 19(4), 226Representation of the People Act, 1951 — Section 100(1)(d), 100(1)(d)(iv)Trade Unions Act, 1926 — Section 13
High Courts13 Jan 2014Dismissed
Mathura Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 124 RD 502
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 210
High Courts13 Jan 2014Dismissed
Prem Kumar Upadhyaya Vs State Of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 536 : (2014) 2 AWC 2167 : (2014) 2 ESC 783 : (2014) 1 UPLBEC 706
Police Act, 1861 - Section 2 46 46(2)
High Courts13 Jan 2014Dismissed
Indra Pal Singh Vs Union of India and Others
Allahabad High Court · (2014) 01 AHC CK 0050
High Courts13 Jan 2014Dismissed
Nikhil Saxena and Others Vs U.P. Jal Nigam and Others
Allahabad High Court · (2014) 2 ADJ 264 : (2014) 4 ALJ 270 : (2014) 1 ESC 580
Constitution of India, 1950 — Article 14, 16, 226, 309, 32
High Courts13 Jan 2014Dismissed
Smt. Pratibha Verma Vs XIIIth Additional District Judge, Lucknow
Allahabad High Court · (2014) 4 ALJ 180 : (2014) 103 ALR 22
High Courts13 Jan 2014
Budh Ram Vs Asstt. Director of Consolidation
Allahabad High Court · (2014) 124 RD 804
High Courts13 Jan 2014Dismissed
Indrapal Singh Vs Union of India and Others
Allahabad High Court · (2014) 1 ADJ 693 : (2014) 3 ALJ 499 : (2014) 103 ALR 1 : (2014) 2 AWC 2119 : (2014) 2 ESC 662 : (2014) 141 FLR 209 : (2014) 1 UPLBEC 472
High Courts13 Jan 2014Disposed Off
Ajay Kumar Vs Secretary Secondary Education Board, U.P.
Allahabad High Court · (2014) 2 AWC 1765 : (2014) 2 UPLBEC 1014
High Courts13 Jan 2014Dismissed
Saeeduddin Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 106 ALR 476 : (2014) 125 RD 593 : (2014) 124 RD 482
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 9, 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts10 Jan 2014Allowed
Dr. Mithilesh Kumar Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 571 : (2014) 4 ALJ 288 : (2014) 103 ALR 172 : (2014) 2 AWC 1921 : (2014) 2 LLN 55 : (2014) 2 UPLBEC 1251
Uttar Pradesh Higher Education Services Commission Act, 1980 - Section 12 13 13(1) 13(2) 13(4)
High Courts10 Jan 2014
Raj Bahadur Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 782 : (2014) 2 ALJ 269 : (2014) 4 AWC 3583 : (2014) 2 ESC 627 : (2014) 2 UPLBEC 1040
Constitution of India, 1950 — Article 226, 309
High Courts10 Jan 2014
Munnu Seth and Others Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 1172 : (2014) 2 ADJ 224 : (2014) 2 DMC 241
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Jan 2014Dismissed
Ajay Kumar Verma Vs Central Administrative Tribunal Additional Bench
Allahabad High Court · (2014) 2 UPLBEC 1021
Constitution of India, 1950 — Article 226