High Courts10 Jan 2014Dismissed
Sankatha Prasad Mishra Vs Director of Education (Secondary), U.P., Allahabad and Others
Allahabad High Court · (2014) 103 ALR 499 : (2014) 4 AWC 4264 : (2014) 141 FLR 608
Constitution of India, 1950 — Article 16, 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 161 of 166
High Courts10 Jan 2014Disposed Off
Dr. Surendra Nath Verma Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 677 : (2014) 103 ALR 336 : (2014) 2 ESC 601
Constitution of India, 1950 - Article 311Criminal Procedure Code, 1973 (CrPC) - Section 389 389(1) 482Penal Code, 1860 (IPC) - Section 218 302 306 328 392
High Courts10 Jan 2014Dismissed
Arun Kumar Verma Vs Central Administrative Tribunal and Others
Allahabad High Court · (2014) 1 ADJ 589 : (2014) 103 ALR 457 : (2014) 141 FLR 403
Constitution of India, 1950 — Article 226
High Courts10 Jan 2014
Ajay Chaudhary Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 534
Penal Code, 1860 (IPC) — Section 323, 324, 382, 489, 504
High Courts10 Jan 2014Dismissed
State of U.P. Vs Sudhir Kumar and Others
Allahabad High Court · (2014) 1 ACR 668 : (2014) 1 ADJ 507 : (2014) 85 ALLCC 84 : (2014) 2 CCR 6
Criminal Procedure Code, 1973 (CrPC) - Section 161 162 313 378Penal Code, 1860 (IPC) - Section 147 148 149 302
High Courts10 Jan 2014Allowed
Sufi Fasahat Hasan Shah and Another Vs Sufi Liaqa Husain and Another
Allahabad High Court · (2014) 2 ADJ 176
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7, 115, 151Easements Act, 1882 — Section 60(b)
High Courts10 Jan 2014Allowed
Munni and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 1 ACR 686 : (2014) 2 ADJ 221
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1)(b), 482Penal Code, 1860 (IPC) — Section 379, 504, 506
High Courts10 Jan 2014Dismissed
Dukhoo Upadhyaya Vs D.D.C. and Others
Allahabad High Court · (2014) 1 ADJ 495 : (2014) 122 RD 569
Evidence Act, 1872 — Section 67Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 5, 5(1)(c), 5(1)(c)(ii), 52
High Courts10 Jan 2014Allowed
Nanak Chand Laat Vs State of U.P.
Allahabad High Court · (2014) 124 RD 505
High Courts10 Jan 2014Allowed
Dr. Sidharth Vs State of U.P. and Another
Allahabad High Court · (2014) 1 ADJ 578 : (2014) 2 ALJ 189 : (2014) 2 AWC 2155 : (2014) 2 ESC 645 : (2014) 2 UPLBEC 992
Constitution of India, 1950 - Article 14
High Courts10 Jan 2014Dismissed
Smt. Sheela Devi Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 717 : (2014) 2 AWC 2112 : (2014) 2 ESC 791 : (2014) 122 RD 479 : (2014) 2 UPLBEC 1279
High Courts10 Jan 2014
Bharat Sanchar Nigam Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2014) 4 ADJ 784 : (2014) 44 GST 210 : (2014) 72 VST 362
High Courts10 Jan 2014
Devendra Nath Shukla and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 393 : (2014) 4 AWC 3747
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 1(1)Constitution of India, 1950 — Article 137, 14, 145, 16, 181
High Courts10 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Chandra Prakash
Allahabad High Court · (2014) 104 ALR 12 : (2014) 4 AWC 4253
High Courts09 Jan 2014Allowed
Dr. Fazal Ur-Rehman Vs Vice-Chancellor, Aligarh Muslim University and Others
Allahabad High Court · (2014) 2 ADJ 594 : (2014) 3 ALJ 791 : (2014) 103 ALR 84 : (2014) 2 AWC 1918
Aligarh Muslim University Act, 1920 — Section 19(3)Constitution of India, 1950 — Article 14, 16
High Courts09 Jan 2014
Brij Mangal Singh and Others Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 797 : (2014) 85 ALLCC 101
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 Jan 2014Allowed
Pyare Lal Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 557
Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts09 Jan 2014
Raj Ratan Industry Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2014) 306 ELT 252 : (2014) 44 GST 481 : (2014) 27 GSTR 269
Central Excises and Salt Act, 1944 — Section 35(1), 35Q, 37C, 37C(1)(a)
High Courts09 Jan 2014Dismissed
Amitabh Thakur and Another Vs Union of India
Allahabad High Court · (2014) 2 ALJ 260
Constitution of India, 1950 — Article 18, 18(1), 51A
High Courts09 Jan 2014Dismissed
Himanshu Tiwari Vs Union of India
Allahabad High Court · (2014) 4 AWC 3374 : (2014) 2 UPLBEC 1386