High Courts03 Jan 2014
Subhash Kumar Saroj Vs Indian Oil Corporation and Others
Allahabad High Court · (2014) 1 ADJ 285 : (2014) 103 ALR 510 : (2014) 3 AWC 3208
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 166 of 166
High Courts03 Jan 2014Partly Allowed
Shayama Charan Tripathi Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 280 : (2014) 2 ESC 656
High Courts02 Jan 2014Allowed
Veena Verma Vs Debt Recovery Tribunal
Allahabad High Court · (2014) 106 ALR 94 : (2014) 125 RD 405
Constitution of India, 1950 — Article 141, 226, 227, 32Foreign Exchange Management Act, 1999 — Section 35Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 22(2)(e)
High Courts02 Jan 2014Dismissed
M/s. Maruti Salt Udyog Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 350
High Courts02 Jan 2014Dismissed
Mohammad Shamim and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 674 : (2014) 4 AWC 3742 : (2014) 2 UPLBEC 1009
High Courts02 Jan 2014Allowed
Goharwa Kukkut Palan Sahkari Samiti Ltd. Vs Board of Revenue and Others
Allahabad High Court · (2014) 3 ADJ 176 : (2014) 3 AWC 2292 : (2014) 122 RD 588
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts02 Jan 2014Dismissed
Sheel Chand Jain Vs Arun Kumar Tadiya and Others
Allahabad High Court · (2014) 3 ADJ 714 : (2014) 103 ALR 303
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts02 Jan 2014Allowed
State of U.P. and Others Vs Nalanda Serv Infraventure Pvt. Ltd. and Others
Allahabad High Court · (2014) 1 ADJ 429 : (2014) 2 ALJ 251 : (2014) 103 ALR 789 : (2014) 2 AWC 1685 : (2014) 122 RD 549
Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 31 31(1) 32 33
High Courts02 Jan 2014Dismissed
Committee of Management, Major Asharam Inter College and Another Vs Regional Committee and Others
Allahabad High Court · (2014) 1 ADJ 689 : (2014) 2 AWC 1767
Constitution of India, 1950 - Article 226Uttar Pradesh Intermediate Education Act, 1921 - Section 16-A
High Courts02 Jan 2014Allowed
Dr. Pramod Kishore Sharma Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 668 : (2014) 2 ESC 697
Constitution of India, 1950 - Article 226
High Courts02 Jan 2014
Satsen Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 407 : (2014) 84 ALLCC 606
Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Penal Code, 1860 (IPC) — Section 307, 34
High Courts02 Jan 2014
Darshan Agroils Ltd. Vs Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2014) 43 GST 458 : (2014) 68 VST 523
High Courts02 Jan 2014
Bangali and Others Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 774 : (2014) 4 ADJ 120 : (2014) 84 ALLCC 971
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323