High Courts26 Nov 2014
Ram Nand Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 640 : (2015) 129 RD 426
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 16 of 166
High Courts26 Nov 2014
Ram Avtar Vs State of U.P. and Others
Allahabad High Court · (2015) 1 UPLBEC 128
High Courts26 Nov 2014
Ram Narayan and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 549 : (2015) 89 ALLCC 225
Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Delhi Police Act, 1978 — Section 3, 4
High Courts26 Nov 2014
Ashok Flavours P. Ltd. Vs Union of India and Others
Allahabad High Court · (2015) 31 GSTR 116
Central Excises and Salt Act, 1944 — Section 11A(4)(e), 3A(2)Constitution of India, 1950 — Article 226
High Courts25 Nov 2014Dismissed
Interim Committee (U.P. Samiti) Vs State of U.P. and Others
Allahabad High Court · (2015) 4 ADJ 200
High Courts25 Nov 2014Dismissed
Krishna Kumari Singh and Others Vs Committee of Management and Others
Allahabad High Court · (2015) 4 ADJ 419
High Courts25 Nov 2014
K.K. Paddy Products and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 109 ALR 294 : (2015) 127 RD 365
High Courts25 Nov 2014
Madhav Prasad Sharma Vs State of U.P. and Others
Allahabad High Court · (2015) 5 ALJ 536 : (2015) 1 UPLBEC 116
Constitution of India, 1950 — Article 20(2), 311(2)
High Courts25 Nov 2014
Union of India Vs Ram Rani and Others
Allahabad High Court · (2015) 108 ALR 788
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 123, 123(c)(2), 124, 124Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts25 Nov 2014
Ranjeet Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 40 : (2015) 88 ALLCC 708 : (2015) 3 Crimes 348
Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts25 Nov 2014
United India Insurance Company Ltd. Vs Meera Diwedi
Allahabad High Court · (2014) 10 ADJ 645 : (2015) 1 ALJ 530 : (2015) 108 ALR 793
Civil Procedure Code, 1908 (CPC) — Section 11, 115, 151Motor Vehicles Act, 1988 — Section 165, 166
High Courts25 Nov 2014
Badan Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 29 : (2015) 88 ALLCC 451
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts25 Nov 2014
Sahayak Chhetriya Prabandhak Vs Meera and Others
Allahabad High Court · (2015) 108 ALR 771
Motor Vehicles Act, 1988 — Section 163-A, 166, 168, 173
High Courts25 Nov 2014
Deeksha Dwivedi and Others Vs Union of India and Others
Allahabad High Court · (2015) 2 ADJ 209 : (2015) 109 ALR 50 : (2015) 2 AWC 1389 : (2015) 1 UPLBEC 164
Constitution of India, 1950 — Article 14, 15, 226
High Courts25 Nov 2014
Shiv Kumar Khare Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 532 : (2015) 3 ALJ 285 : (2015) 89 ALLCC 387
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 372Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts25 Nov 2014
Sandeep Kumar Vs Union of India and Others
Allahabad High Court · (2014) 11 ADJ 237 : (2015) 1 ALJ 681 : (2015) 109 ALR 452 : (2015) 109 ALR 180 : (2015) 1 ESC 389 : (2015) 145 FLR 606 : (2015) 1 UPLBEC 103
Constitution of India, 1950 — Article 226
High Courts25 Nov 2014
Meera Devi Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 263 : (2015) 109 ALR 83 : (2015) 2 AWC 1419 : (2015) 127 RD 249
High Courts25 Nov 2014Dismissed
U.P. Rajya Sadak Parivahan Nigam Vs Meera and Others
Allahabad High Court · (2015) 3 ACC 127
Motor Vehicles Act, 1988 - Section 163A 166 168 173
High Courts24 Nov 2014
Oudh Sugar Mill Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 547 : (2015) 3 ALJ 774
Constitution of India, 1950 — Article 226, 227Foreign Exchange Management Act, 1999 — Section 35Uttar Pradesh Electricity (Duty) Act, 1952 — Section 3, 4, 4B, 5, 6
High Courts24 Nov 2014
Farman Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 527
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 193, 204, 258Penal Code, 1860 (IPC) — Section 308, 323, 324, 504, 506