Criminal Procedure Code, 1973 (CrPC) - Section 313, 428 — Evidence Act, 1872 - Section 106, 113-A, 113-B — Penal Code, 1860 (IPC) - Section 107, 302, 304-B, 306, 309

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High Courts28 Nov 2014

Seema and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ADJ 649 : (2015) 109 ALR 386 : (2015) 2 DMC 588

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High Courts28 Nov 2014

Lala Ram and Others Vs State of U.P.

Allahabad High Court · (2015) 1 ACR 554 : (2015) 89 ALLCC 174

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts28 Nov 2014

Devendra Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ACR 544 : (2015) 89 ALLCC 148

Criminal Procedure Code, 1973 (CrPC) — Section 161, 2(wa), 372, 378Penal Code, 1860 (IPC) — Section 120B, 302, 504, 506

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High Courts28 Nov 2014

Nitin Jain and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ACR 534 : (2015) 89 ALLCC 168

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 406, 420, 504, 506

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High Courts28 Nov 2014

Ramesh Nishad Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ALJ 95 : (2015) 89 ALLCC 152

Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 323, 376, 376(2)(g), 506

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High Courts28 Nov 2014

Ranjeet Vs State of U.P.

Allahabad High Court · (2015) 88 ALLCC 504

Criminal Procedure Code, 1973 (CrPC) — Section 174, 175Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 106, 113-B, 114

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High Courts28 Nov 2014

Abhishek Sahu Vs Civil Judge (S.D.), Lucknow and Others

Allahabad High Court · (2014) 11 ADJ 407 : (2015) 1 ALJ 789 : (2015) 108 ALR 540 : (2015) 1 UPLBEC 735

Constitution of India, 1950 — Article 226, 227Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122-B

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High Courts28 Nov 2014

Abhishek Sahu Vs Civil Judge (Senior Division) Lucknow and Others

Allahabad High Court · (2014) 11 AHC CK 0077

Constitution of India, 1950 — Article 226, 227Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122-B

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High Courts28 Nov 2014

Parshuram Pandit Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ALJ 128 : (2015) 89 ALLCC 158

Criminal Procedure Code, 1973 (CrPC) — Section 372Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113-B

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High Courts28 Nov 2014

Naim Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ADJ 686 : (2015) 88 ALLCC 825

Criminal Procedure Code, 1973 (CrPC) — Section 164, 233, 482

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High Courts28 Nov 2014

Prabhawati Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ADJ 543 : (2015) 2 AWC 1130 : (2015) 126 RD 318

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High Courts28 Nov 2014

Indian Oil Corporation Ltd. Vs Ram Swaroop Bajaj and Others

Allahabad High Court · (2014) 11 ADJ 436 : (2015) 1 ALJ 690 : (2015) 108 ALR 333 : (2015) 2 AWC 1137 : (2015) 126 RD 776

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227

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High Courts28 Nov 2014

Munua and Others Vs State of U.P.

Allahabad High Court · (2014) 11 ADJ 635

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts27 Nov 2014

Sunil Kumar Yadav Vs State of U.P.

Allahabad High Court · (2015) 88 ALLCC 710

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 201, 302, 364

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High Courts27 Nov 2014

Shyam Narayan and Others Vs Union of India and Others

Allahabad High Court · (2014) 11 ADJ 261 : (2015) 6 ALJ 70 : (2015) 109 ALR 384 : (2015) 145 FLR 810 : (2015) LabIC 4334 : (2015) 2 UPLBEC 920

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