COURT ARCHIVE

Allahabad High Court judgments, 2014

3,313 judgments · page 13 of 166

High Courts02 Dec 2014Dismissed

Apurva (Proprietor) A.D. Builder Vs State of U.P. and Others

Allahabad High Court · (2015) 5 ALJ 70 : (2015) 89 ALLCC 47

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482 — Evidence Act, 1872 - Section 114 — General Clauses Act, 1897 - Section 27 — Negotiable Instruments Act, 1881 - Section 138

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High Courts02 Dec 2014

Bhupendra Prasad Shukla Vs Sakina

Allahabad High Court · (2014) 12 AHC CK 0140

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 39

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High Courts02 Dec 2014

Amit Kumar Vs Prem Kumar Garg and Others

Allahabad High Court · (2015) 1 ADJ 161 : (2015) 3 ALJ 251 : (2015) 109 ALR 31 : (2015) 127 RD 232

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 5, Order 21 Rule 54(1-A), Order 21 Rule 64, Order 21 Rule 66Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts02 Dec 2014

Ghanshyam Pandey Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ADJ 291 : (2015) 109 ALR 142 : (2015) 2 ESC 915 : (2015) 1 UPLBEC 252

Uttar Pradesh Co-operative Societies Act, 1965 — Section 100, 29, 71, 71(3)

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High Courts02 Dec 2014

Rajesh Kumar Vs Chairman & Managing Director, Canara Bank and Others

Allahabad High Court · (2015) 1 ADJ 648 : (2015) 3 AWC 2281 : (2015) 2 BC 272 : (2015) 126 RD 501

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14

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High Courts02 Dec 2014

State of U.P. Vs Munna Lal and Others

Allahabad High Court · (2015) 1 ACR 837 : (2015) 88 ALLCC 187

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts02 Dec 2014

Nanhey Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 109 ALR 121 : (2015) 127 RD 264

Constitution of India, 1950 — Article 226Uttar Pradesh Basic Education Act, 1972 — Section 10, 18-A

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High Courts02 Dec 2014

Vinod Kumar and Others Vs D.D.C., Varanasi and Others

Allahabad High Court · (2015) 126 RD 709

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 10, 11, 12, 4

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High Courts02 Dec 2014

State of U.P. Vs Satya Prakash

Allahabad High Court · (2015) 88 ALLCC 186

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts02 Dec 2014

State of U.P. Vs Azad and Others

Allahabad High Court · (2015) 1 ACR 669 : (2015) 88 ALLCC 199

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 120B, 120-B, 201, 302, 34

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High Courts01 Dec 2014

Ram Sewak Gupta Vs State of U.P.

Allahabad High Court · (2015) 1 ADJ 618 : (2015) 1 UPLBEC 738

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High Courts01 Dec 2014

Satish Kohli and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 88 ALLCC 870

Criminal Procedure Code, 1973 (CrPC) — Section 181, 181(2), 181(4), 200, 202Penal Code, 1860 (IPC) — Section 406, 420, 498-A

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High Courts01 Dec 2014

Jitendra Kumar Vs State of U.P. and Others

Allahabad High Court · (2015) 126 RD 679

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 6(1)

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High Courts01 Dec 2014

Phoolchand Yadav and Others Vs Dy. Director of Consolidation, Mau and Others

Allahabad High Court · (2015) 126 RD 712

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)

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High Courts01 Dec 2014

New India Assurance Company Ltd. Vs Poonam Tripathi

Allahabad High Court · (2015) 1 ADJ 15 : (2015) 3 ALJ 112 : (2015) 108 ALR 431 : (2015) 1 AWC 837

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High Courts01 Dec 2014

Tajpur Krishi Utpad Vipran Sahkari Samiti Ltd. Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ADJ 689 : (2015) 109 ALR 392 : (2015) 2 UPLBEC 1113

Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 72, 73, 73 (3), 76, 98

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High Courts01 Dec 2014

Jai Ram Vs State of U.P.

Allahabad High Court · (2015) 1 ACR 684 : (2015) 1 ADJ 64 : (2015) 88 ALLCC 210

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts01 Dec 2014

Rajaram and Others Vs Dy. Director of Consolidation Jaunpur and Others

Allahabad High Court · (2015) 126 RD 348

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3)

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High Courts01 Dec 2014

Surendra and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 126 RD 350

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High Courts01 Dec 2014

Hari Nandan Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ADJ 672 : (2015) 1 ALJ 730 : (2015) 108 ALR 805 : (2015) 2 AWC 1999

Constitution of India, 1950 — Article 21, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 265Dowry Prohibition Act, 1961 — Section 4

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