High Courts04 Dec 2014
State Bank of India, Mumbai and Others Vs Rajesh Kumar and Others
Allahabad High Court · (2014) 12 AHC CK 0181
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 11 of 166
High Courts04 Dec 2014
Ram Gopal Vs Dy. Director of Consolidation, Kanpur Nagar and Others
Allahabad High Court · (2015) 126 RD 530
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6(1), 9, 9A(2)
High Courts04 Dec 2014
Bhunesh Dutt and Others Vs Joint Director of Consolidation and Others
Allahabad High Court · (2015) 126 RD 525
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42-A, 52, 52(1)
High Courts04 Dec 2014
Shobh Nath Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 279 : (2015) 126 RD 509
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts04 Dec 2014
Bindeshwari Vs D.D.C., Azamgarh and Others
Allahabad High Court · (2015) 126 RD 453
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 9, 9A(2)
High Courts04 Dec 2014
Razeena Bano and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 232
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 166, 166(A)
High Courts04 Dec 2014
Shukla & Brothers Vs Customs, Excise & Service Tax Appellate Tribunal
Allahabad High Court · (2015) 1 ADJ 48 : (2015) 37 STR 916
Central Excises and Salt Act, 1944 — Section 34, 35, 35(G), 35FCustoms Act, 1962 — Section 129Finance Act, 1994 — Section 83
High Courts04 Dec 2014
Chhote Lal Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 308 : (2015) 3 ALJ 352 : (2015) 1 ESC 557
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 409
High Courts04 Dec 2014
Neelam and Others Vs Nawab Ahamad and Others
Allahabad High Court · (2015) 2 ACC 781 : (2016) ACJ 517 : (2015) 1 ADJ 625 : (2015) 108 ALR 909 : (2015) 1 AWC 1017
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17
High Courts04 Dec 2014
Mathu Pathak and Others Vs Dy. Director of Consolidation, Mathura and Others
Allahabad High Court · (2015) 126 RD 528
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts04 Dec 2014
Sukhdeo Singh Vs D.D.C. and Others
Allahabad High Court · (2015) 126 RD 537
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20(1)
High Courts04 Dec 2014
State Bank of India and Others Vs Rajesh Kumar and Others
Allahabad High Court · (2015) 2 ADJ 525 : (2015) 146 FLR 496 : (2015) 1 UPLBEC 113
Constitution of India, 1950 — Article 226
High Courts04 Dec 2014
Ram Lakhan etc. Vs D.D.C. and Others
Allahabad High Court · (2015) 126 RD 343
Constitution of India, 1950 — Article 226
High Courts04 Dec 2014
Gama Vs Board of Revenue U.P. and Others
Allahabad High Court · (2015) 126 RD 334
Limitation Act, 1963 — Section 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122-B(4-F), 131-B, 132, 198(4), 198(6)
High Courts04 Dec 2014
Neelam Nusrat and Others Vs Ghulam Qadir and Others
Allahabad High Court · (2015) 3 ALJ 1 : (2015) 108 ALR 696 : (2015) 1 AWC 796
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b), 3(a), 3(a)(1), 3(g)
High Courts04 Dec 2014
Asha Agarwal and Others Vs Arvind & Co. and Others
Allahabad High Court · (2015) 1 ADJ 507 : (2015) 1 ALJ 721 : (2015) 109 ALR 10 : (2015) 3 AWC 3224 : (2015) 127 RD 226
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, 11Partnership Act, 1932 — Section 32, 43Trade Marks Act, 1999 — Section 27
High Courts04 Dec 2014
Sidhari Vs Dy. Director of Consolidation, Mau and Others
Allahabad High Court · (2015) 126 RD 696
High Courts04 Dec 2014
Kunwar Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 860 : (2015) 2 ADJ 27 : (2015) 1 ALJ 791 : (2015) 88 ALLCC 566
Penal Code, 1860 (IPC) — Section 120, 120-B, 364
High Courts04 Dec 2014
Tikaan Lal Khatri and Sons Vs Commissioner of C. Ex. and Service Tax
Allahabad High Court · (2015) 39 STR 428
High Courts03 Dec 2014
Dileep Kumar Chaudhary Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 488 : (2015) 1 ESC 587 : (2015) 1 UPLBEC 672