High Courts03 Dec 2014
Ashutosh Prakash Singh Vs District Magistrate Ambedkar Nagar Ved Prakash Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 227 : (2015) 1 ALJ 669 : (2015) 1 ESC 568
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 12 of 166
High Courts03 Dec 2014
Neelam Steels Vs Commissioner of Customs
Allahabad High Court · (2015) 319 ELT 69
Central Excises and Salt Act, 1944 - Section 35G
High Courts03 Dec 2014
National Insurance Co. Ltd. Vs Lala Ram and Others
Allahabad High Court · (2015) 2 ALJ 236
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 338
High Courts03 Dec 2014
Arun Kumar Vs State of U.P. and Others
Allahabad High Court · (2015) 1 UPLBEC 225
Constitution of India, 1950 — Article 234Penal Code, 1860 (IPC) — Section 420, 467, 468, 469, 471
High Courts03 Dec 2014
Ram Naresh Singh Vs Estate of Late Maiki and Others
Allahabad High Court · (2015) 1 ADJ 300 : (2015) 1 ALJ 687 : (2015) 108 ALR 902 : (2015) 4 AWC 3417 : (2015) 2 ESC 641 : (2015) 127 RD 104
Civil Procedure Code, 1908 (CPC) — Section 100, 96Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 263, 384
High Courts03 Dec 2014
Ajay Kumar Mishra and Others Vs U.P. Pollution Control Board and Others
Allahabad High Court · (2015) 2 ADJ 106 : (2015) 2 ALJ 99 : (2015) 5 FLT 217
High Courts03 Dec 2014
Champa Devi Vs Prescribed Authority/Sub Divisional Magistrate
Allahabad High Court · (2015) 1 ADJ 116 : (2015) 4 ALJ 40 : (2015) 108 ALR 304 : (2015) 1 AWC 634 : (2015) 126 RD 748 : (2014) 4 UPLBEC 3320
High Courts03 Dec 2014
Nazim Khan Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 16 : (2015) 3 ALJ 263 : (2015) 108 ALR 825 : (2015) 145 FLR 269
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Dec 2014
Ram Sanehi and Others Vs Board of Revenue and Others
Allahabad High Court · (2015) 126 RD 375
United Provinces Panchayat Raj Act, 1947 — Section 42Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 197, 198 (4), 198(1), 198(4)
High Courts03 Dec 2014
Dhani Ram and Others Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 871 : (2015) 1 ADJ 148 : (2015) 3 ALJ 99 : (2015) 88 ALLCC 222
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 302, 307, 323, 324
High Courts03 Dec 2014
Biran Lal Gupta Vs Deputy General Manager, B.O.B. and Others
Allahabad High Court · (2015) 1 ADJ 334 : (2015) 2 LLJ 182 : (2015) 2 LLN 76 : (2015) 2 UPLBEC 1055
Constitution of India, 1950 — Article 226
High Courts03 Dec 2014
Kaushal Kumar Pankaj Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 109 : (2015) 2 ALJ 239 : (2015) 2 ESC 693
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts03 Dec 2014
Rajendra Pasi Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 833 : (2015) 88 ALLCC 867
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts03 Dec 2014
Jiyalal Vs Board of Revenue Allahabad and Others
Allahabad High Court · (2014) 11 ADJ 224 : (2015) 126 RD 363
High Courts03 Dec 2014
Jhamania Vs Chief Accounts Examination Officer Co-Operative and Others
Allahabad High Court · (2015) 1 ADJ 578 : (2015) 2 ALJ 237
Constitution of India, 1950 — Article 14, 226
High Courts03 Dec 2014
Sanjay Verma and Others Vs New India Insurance Company Limited and Others
Allahabad High Court · (2015) 2 ACC 189 : (2015) 1 ADJ 534 : (2015) 5 ALLMR 45 : (2015) 109 ALR 443
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2014
Biran Lal Gupta Vs Deputy General Manager, Zonal Office and Others
Allahabad High Court · (2015) 1 ALJ 768
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
U.P. Rajya Sadak Parivahan Nigam Sapru Marg Vs Leelawati Devi
Allahabad High Court · (2015) 2 ACC 145 : (2015) 1 ADJ 246 : (2015) 2 ALJ 609
Arbitration and Conciliation Act, 1996 — Section 2(1)(g)Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1A, 1A, 2
High Courts02 Dec 2014
Nenhey Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 329 : (2015) 1 ALJ 725 : (2015) 2 AWC 2164 : (2015) 1 ESC 598 : (2015) 1 UPLBEC 70
Constitution of India, 1950 — Article 226Uttar Pradesh Basic Education Act, 1972 — Section 10, 10-A, 18-A
High Courts02 Dec 2014
Isharat and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 381 : (2015) 109 ALR 3 : (2015) 2 DMC 58 : (2015) 127 RD 220