High Courts05 Dec 2014
Madhu Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 183 : (2015) 108 ALR 836 : (2015) 127 RD 90
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 10 of 166
High Courts05 Dec 2014
Shyamu Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 672 : (2015) 1 ADJ 207 : (2015) 4 ALJ 642 : (2015) 88 ALLCC 201
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(1)
High Courts05 Dec 2014
Chandra Mukhtar and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 337
High Courts05 Dec 2014
Vishnu Bansal Vs State of U.P. and Others
Allahabad High Court · (2015) 126 RD 385
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Land Revenue Act, 1901 — Section 34, 40
High Courts05 Dec 2014
Abdul Sami and Others Vs D.D.C. and Others
Allahabad High Court · (2015) 1 ADJ 214 : (2015) 126 RD 300
High Courts05 Dec 2014
U.P. Avas Evam Vikas Parishad Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 368 : (2015) 2 ALJ 624
High Courts05 Dec 2014
Bhagwat Prasad Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 386 : (2015) 127 RD 137 : (2015) 126 RD 666
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 42A, 52(1), 52(2)Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts05 Dec 2014
Urmila and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 108 ALR 526 : (2015) 1 AWC 616
Penal Code, 1860 (IPC) — Section 363, 366, 420, 467, 468
High Courts05 Dec 2014
Ghanshyam Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 140 : (2015) 2 ALJ 102 : (2015) 5 FLT 137
Constitution of India, 1950 — Article 21Contempt of Courts Act, 1971 — Section 12
High Courts05 Dec 2014
Gram Panchayat Mahmoodpur and Others Vs Addl. Collector F&R Kausambi and Others
Allahabad High Court · (2015) 126 RD 337
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122-B, 132
High Courts05 Dec 2014
Husain and Others Vs State of U.P.
Allahabad High Court · (2015) 2 ADJ 14
Criminal Procedure Code, 1973 (CrPC) — Section 313, 384, 385, 386, 386(b)Evidence Act, 1872 — Section 63, 65, 65(c)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts05 Dec 2014
Mahitab Singh Vs Dakshinnanchal Vidyut Nigam Limited and Others
Allahabad High Court · (2015) 2 ADJ 229
High Courts05 Dec 2014
Wali Hasan and Others Vs Sadho Singh and Others
Allahabad High Court · (2015) 2 ADJ 528 : (2015) 3 ALJ 728 : (2015) 109 ALR 408 : (2015) 3 AWC 2278
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Dec 2014
Akhilesh Gupta Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 667 : (2015) 88 ALLCC 208
Criminal Procedure Code, 1973 (CrPC) — Section 372Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304-B, 498-A
High Courts04 Dec 2014
Pratibha Verma Vs XII-Additional District Judge
Allahabad High Court · (2014) 12 AHC CK 0246
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 8 Rule 5, 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts04 Dec 2014
Prem Trading Company Vs Court of Additional District Judge
Allahabad High Court · (2014) 12 AHC CK 0228
Transfer of Property Act, 1882 — Section 106
High Courts04 Dec 2014Dismissed
Anil Kumar Agarwal Vs State of U.P. and Others
Allahabad High Court · (2015) 3 ALJ 161 : (2015) 89 ALLCC 723 : (2015) CriLJ 2826
Criminal Procedure Code, 1973 (CrPC) - Section 194, 243, 280, 311, 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 204, 409, 420 — Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts04 Dec 2014
Swadesh Premi Vs State of U.P.
Allahabad High Court · (2015) 2 ADJ 770 : (2015) 2 UPLBEC 908
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498-A, 506
High Courts04 Dec 2014
Sri Sitaram Sugar Company Ltd. Vs Commissioner, Gorakhpur Division and Others
Allahabad High Court · (2015) 109 ALR 463
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts04 Dec 2014
Sitaram Sugar Company Ltd. Vs Commissioner Gorakhpur Division and Others
Allahabad High Court · (2015) 2 ADJ 506 : (2015) 127 RD 408
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)